Delhi High Court - Orders
Veena Bhatia vs Centre For Development Of Telematics ... on 22 May, 2023
Author: Jyoti Singh
Bench: Jyoti Singh
$~101 & 102
* IN THE HIGH COURT OF DELHI AT NEW DELHI
101
+ W.P.(C) 11781/2019 & C.M. APPL. 48356/2019
VEENA BHATIA ..... Petitioner
Through: Mr. Tariq Adeeb, Advocate
versus
CENTRE FOR DEVELOPMENT OF TELEMATICS (C-DOT)
& ORS ..... Respondents
Through: Mr. S.K. Maurya, Advocate for
R-1.
Mr. Bhagvan Swarup Shukla, Central
Government Standing Counsel with Mr.
Sarvan Kumar, Government Pleader and Ms.
Sunita Shukla, Advocate for UOI.
102
+ W.P.(C) 11788/2019 & C.M. APPL. 48366/2019
RASHMI JAIN ..... Petitioner
Through: Mr. Tariq Adeeb, Advocate
versus
CENTRE FOR DEVELOPMENT OF TELEMATICS (C-DOT)
& ORS ..... Respondents
Through: Mr. S.K. Maurya, Advocate for
R-1.
Mr. Bhagvan Swarup Shukla, Central
Government Standing Counsel with Mr.
Sarvan Kumar, Government Pleader and Ms.
Sunita Shukla, Advocate for UOI.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 22.05.2023 Request for adjournment is made on behalf of Respondent No.1 on the ground that the arguing counsel is in personal difficulty.
List on 28.08.2023.
MAY 22, 2023/kks JYOTI SINGH, J This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 20:07:39