Calcutta High Court
Sikha Basu vs Bma Wealth Creators Limited on 13 December, 2019
Author: Moushumi Bhattacharya
Bench: Moushumi Bhattacharya
OD-3
ORDER SHEET
AP 641 of 2016
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
SIKHA BASU
Versus
BMA WEALTH CREATORS LIMITED
BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
Date : 13th December, 2019.
Appearance:
Mr. Rupak Ghosh, Adv.
Mr. Sayak Chakraborty, Adv.
... for the petitioner
Mr. Binoy Chandra Dhara, Adv.
... for the respondent
The Court : Learned counsel for the petitioner has concluded his arguments. Adjournment is prayed for on behalf of learned counsel for the respondent.
List this matter on 23rd December, 2019 as prayed for. The affidavit of service filed by the petitioner in Court today is kept on record.
(MOUSHUMI BHATTACHARYA, J.) RS