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Calcutta High Court

Sikha Basu vs Bma Wealth Creators Limited on 13 December, 2019

Author: Moushumi Bhattacharya

Bench: Moushumi Bhattacharya

OD-3
                                   ORDER SHEET

                                   AP 641 of 2016

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE


                                SIKHA BASU
                                   Versus
                        BMA WEALTH CREATORS LIMITED


     BEFORE:
     The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
     Date : 13th December, 2019.

                                                                             Appearance:
                                                                  Mr. Rupak Ghosh, Adv.
                                                            Mr. Sayak Chakraborty, Adv.
                                                                      ... for the petitioner

                                                          Mr. Binoy Chandra Dhara, Adv.
                                                                    ... for the respondent

The Court : Learned counsel for the petitioner has concluded his arguments. Adjournment is prayed for on behalf of learned counsel for the respondent.

List this matter on 23rd December, 2019 as prayed for. The affidavit of service filed by the petitioner in Court today is kept on record.

(MOUSHUMI BHATTACHARYA, J.) RS