Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 329] [Entire Act] State of Jharkhand - Subsection Section 329(4) in Bihar Education Code, 1961 (4)Ordinarily trained graduates and other teachers possessing lower qualifications may continue to be appointed in the scales of pay already prescribed for teachers of non-Government High Schools as valid down in the preceding article.
