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State of Odisha - Section

Section 40 in The Orissa Boiler Operation Engineers' Rules, 2000

40. Assessment of work.

- A candidate shall secure atleast 50 per cent of the marks in the written or oral examination as well as in practical test in order that he can be awarded a certificate of proficiency for 1st class, 2nd class or restricted class as the case may be, under the rules.Note:- Oral examination and practical test shall be conducted by the board of Examiners.Chapter-IX Grant of Certificate