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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Haryana - Subsection

Section 13(2) in Haryana Municipal Business Bye-laws 1981

(2)The items on the agenda shall be dealt with in the order of serial number allotted to them in the Agenda. The Chairman may, however, with the consent of the majority of the members present, vary such order.