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Bombay High Court

Parle Biscuits Pvt. Ltd vs Singh Cold Storage Pvt. Ltd. And Anr on 24 January, 2020

Author: N. J. Jamadar

Bench: N. J. Jamadar

        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
            ORDINARY ORIGINAL CIVIL JURISDICTION

NOTICE OF MOTION IN COMMERCIAL DIVISION MATTERS NO. 1 OF 2015
                             In
                  COMMERCIAL SUIT 3 OF 2015

        Parle Biscuits Pvt. Ltd.                             ....Petitioner
                     V/S
        Singh Cold Storage Pvt. Ltd. And Anr.             ....Respondent

Mr. Akshay Pawar, i/b. Kunal Bhanage For Plaintiff.

(Mentioned out of turn) CORAM : N. J. JAMADAR, J DATE : 24th January, 2020 P.C. :

Stand over to 21/02/2020 ( ASSOCIATE ) Page 1/1 ::: Uploaded on - 24/01/2020 ::: Downloaded on - 25/01/2020 04:47:45 :::