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[Cites 0, Cited by 0] [Section 75C(1)] [Section 75C] [Entire Act]

State of Tamilnadu - Subsection

Section 75C(1)(ii) in Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959

(ii)in the case of the continuance of the notification under section 75-B, within sixty days from the date of the declaration under sub-section (5) or subsection (7) of the said section 75-B;