Delhi High Court - Orders
Md. Nasimuddin Ansari vs Satish Singh (Irsme) & Anr on 2 April, 2024
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 1484/2023
MD. NASIMUDDIN ANSARI ..... Petitioner
Through: Mr. Tapan Das, Advocate
versus
SATISH SINGH (IRSME) & ANR. ..... Respondents
Through: Mr. R. Mishra, Mr. M.K. Tiwari,
Advocates
CORAM:
HON'BLE MS. JUSTICE MINI PUSHKARNA
ORDER
% 02.04.2024
1. Re-notify on 24th May, 2024.
BY ORDER COURT MASTER APRIL 2, 2024/kr This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/04/2024 at 01:39:51