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Delhi High Court - Orders

Md. Nasimuddin Ansari vs Satish Singh (Irsme) & Anr on 2 April, 2024

                                          $~41
                                          *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                          +           CONT.CAS(C) 1484/2023
                                                      MD. NASIMUDDIN ANSARI                                                            ..... Petitioner
                                                                                         Through:                Mr. Tapan Das, Advocate

                                                                                         versus

                                                      SATISH SINGH (IRSME) & ANR.                                                    ..... Respondents
                                                                                         Through:                Mr. R. Mishra, Mr. M.K. Tiwari,
                                                                                                                 Advocates
                                                      CORAM:
                                                      HON'BLE MS. JUSTICE MINI PUSHKARNA
                                                                                         ORDER

% 02.04.2024

1. Re-notify on 24th May, 2024.

BY ORDER COURT MASTER APRIL 2, 2024/kr This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/04/2024 at 01:39:51