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Chattisgarh High Court

Salim Ansari And Ors vs State Of Chhattisgarh 3 Cra/568/2009 ... on 2 July, 2019

                                     HIGH COURT OF CHHATTISGARH, BILASPUR
                                                       CRA No. 484 of 2009
                                       Salim Ansari And Ors. Versus State Of Chhattisgarh




02.07.2019

None for the appellants.

Mr. Ashutosh Pandey, Panel Lawyer for the State. High Court legal Service Authority is requested to appoint the counsel for the appellants.

Fix this case for final hearing on 11.09.2019.

Sd/-

(Sharad Kumar Gupta) Judge PARUL