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[Cites 0, Cited by 0] [Section 68] [Entire Act]

Bengal Presidency - Subsection

Section 68(e) in Police Regulations, Bengal , 1943

(e)A case diary shall be kept under lock and key, and, when sent by one officer to another, whether by post or otherwise, shall be sent in a closed cover directed to the addressee by name and superscribed "Case diary". A case diary sent to the Court office shall be addressed to the senior Court officer by name.