Ayesha Anjum vs The State Of Andhra Pradesh on 9 July, 2020

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Andhra Pradesh High Court - Amravati

Ayesha Anjum vs The State Of Andhra Pradesh on 9 July, 2020

Author: M.Satyanarayana Murthy

Bench: M.Satyanarayana Murthy

IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
(Special Original Jurisdiction)
THURSDAY, THE NINTH DAY OF JULY TWO THOUSAND AND TWEN
:PRESENT:
THE HONOURABLE SRI JUSTICE M.SATYANARAYANA MURTHY

AND
THE HONOURABLE SRI JUSTICE K SURESH REDDY

1.A.NO.1 OF 2020 IN W.P.Nos.10159, 10195, 10290.10292, 10300, 10345, 10371, 9750, 9812,
9814, 9879 of 2020.

W.P.No.10159 of 2020

Between:

1. Ayesha Anjum, Daughter of Md Dilawar Ali, Occupation Student, aged about 24
years, Resident of 301, Monica Castle Apartment, Upperpally, Hyderabad -
500048. Aadhar No.687891 132749

2. Dr.Polluru Lahari, Daughter of Polluru Ananda Rao, Occupation Student, aged
about 24 years, Resident of plot No.6, L.B.S colony, Padmavathi nagar
extension, Srikakulam 532001. Aadhar No.368421904311

3. Dr.Donepudi Roja Aishwarya, Daughter of Donepudi Srinivasa Babu, Occupation
Student, aged about 24 years, Resident of 7-77, 2nd lane, Sunflower Colony,
Challapalli, Krishna Dt., Aadhar No.427159311470

4. Dr.Yella Sitara Geetanjali, Daughter of yella srinivas, Occupation Student, aged
about 25 years, Resident of flat No.C-3, Harsha Dream Homes-1, K K Raju
Green City, Mini Bypass Road, Eluru, West Godavari Dt, 534001. Aadhar
No.997929757949

5. Dr.Swetha Pogiri, Daughter of Mukhalingam Pogiri, Occupation Student, aged
about 25 years, Resident of 4-05, Prashanthi Nagar, Rajam, Srikakulam, Aadhar
No.267851485365 .

Petitioners
AND
1. The State of Andhra Pradesh, Represented by its Special Chief Secretary to
-_ Government, Health, Medical and Family Welfare (C1) Department, Secretariat,
Vijayawada-522238.
Causetitle amended orders passed in |.A.2 of 2020 in W.P.Nos.10159 of 2020 vide
Court order dated 09.07.2020

2. Dr. N.T.R University Of Health and Sciences, NH16, service Road, Gunadala,
Vijayawada, Andhra Pradesh-520008, Represented by its Registrar.

3. Andhra Pradesh Higher Education Regulatory & Monitoring Commission
(APHERMC), 3rd floor, Sree Mahendra Enclave, NRI Block (C-Block), NH-16,
Tadepalli, Guntur District-522501, Represented by its Secretary.

4. Medical Council of India, Pocket-14, Sector - 8, Dwaraka Phase - 1, New Delhi-
410077, Represented by its Secretary General.

5. Maharaja Institute Of Medical Science, at Vizianagaram, 31-15, Nellimarla, near
MDO Office, Vizianagaram, Andhra Pradesh - 535217.

Respondents

Petition under Article 226 of the Constitution of India praying that in the
circumstances stated in the affidavit filed therewith, the High Court may be pleased to
issue an appropriate Writ, Order or Direction more particularly one in the nature of Writ
of Mandamus, declaring the action of the Respondent No.5 herein in not permitting the
Petitioner to Report and Pay Fee for the Admission into P.G Medical/ Dental Courses
for the Academic Year 2020-21 under Competent Authority Quota (Phase-l) vide Web
Counselling dated 29.05.2020 to 31.05.2020 conducted by the Respondent No.2
University and also the inaction of the Respondent Nos.1 to 4 herein in not taking any
action on the Respondent No.5 for the said illegal action of closing down the institution
abruptly as illegal, arbitrary, abuse of executive powers, violative of the regulations and
guidelines of the Respondent No.1 to 4 herein and Articles 14, and 19 of the

Constitution of India and consequently direct the Respondent No.5 herein to permit the
Petitioner to Report and Pay Fee for the Admission into P.G Medical Course for the
Academic Year 2020-21 under Competent Authority Quota (Phase-l);

IA NO: 1 OF 2020

Petition under Section 151 CPC praying that in the circumstances stated in the
affidavit filed in support of the writ petition, the High Court may be pleased to direct the
Respondent No.5 herein to permit the Petitioner to Report and Pay Fee for the
Admission into P.G Medical Course (General Medicine) for the Academic Year 2020-21
under Competent Authority Quota (Phase-i), pending disposal of Writ Petition No.10159
of 2020, on the file of the High Court.

The petition coming on for hearing, upon perusing the Petition and the affidavit
filed in support thereof and upon hearing the arguments of SRI.LDHARMESH
D.K.JAISWAL, Advocate for the petitioners.

W.P.No.10195 of 2020
Between:

1. Madireddi Naga Sirisha, Daughter of Madireddi Sanyasi Rao, Occupation
Student, Aged about 26 years, Resident of H.no.2-14, Pedaraopalli, Kothavalasa
Mandal, Vizainagaram District, Andhra Pradesh-535240, Aadhar Card
No.206938720549.

2. T. MANASA, Daughter of T. V. Narasimhulu, Occupation Student, Aged about 34
years, Resident of Aishwarya Heritage, Flat 405, Lingampally, Hyderabad,
Telangana State, Aadhar Card No.759230226278

Petitioners
AND
1. The State of Andhra Pradesh, Represented by its Special Chief Secretary to
Government, Heaith, Medical and Family Welfare (C1) Department, Secretariat,
Vijayawada-522238.

Causetitle amended orders passed in |.A.2 of 2020 in W.P.Nos.10195 of 2020 vide
Court order dated 09.07.2020

2. Dr. N.T.R University Of Health and Sciences, NH16, service Road, Gunadala,
Vijayawada, Andhra Pradesh-520008, Represented by its Registrar.

4. Medical Council of India, Pocket-14, Sector - 8, Dwaraka Phase - 1, New Delhi-
110077, Represented by its Secretary General.

5. NRI Institute of Sciences, Sangivalasa, Bheemunipatnam Taluq, Vishakapatnam,
531162 Represented by its Principal.

Respondents

Petition under Article 226 of the Constitution of India praying that in the
circumstances stated in the affidavit filed therewith, the High Court may be pleased to
issue an appropriate Writ, Order or Direction more particularly one in the nature of Writ
of Mandamus, declaring the action of the Respondent No.5 herein in not permitting the
Petitioner to Report and Pay Fee for the Admission into P.G Medical/ Dental Courses
for the Academic Year 2020-21 under Competent Authority Quota (Phase-l) vide Web
Counselling, dated 29.05.2020 to 31.05.2020 conducted by the Respondent No.2
University and also the inaction of the Respondent Nos.1 to 4 herein in not taking any
action on the Respondent No.5 for the said illegal action of closing down the institution
abruptly as illegal, arbitrary, abuse of executive powers, violative of the regulations and
guidelines of the Respondent Nos.1 to 4 herein and Articles 14, and 19 of the
Constitution of India and consequently direct the Respondent No.5 herein to permit the
Petitioner to Report and Pay Fee for the Admission into P.G Medical Course for the
Academic Year 2020-21 under Competent Authority Quota (Phase-l);

_ IANO: 1 OF 2020

Petition under Section 151 CPC praying that in the circumstances stated in the
affidavit filed in support of the writ petition, the High Court may be pleased to direct the
Respondent No.5 herein to permit the Petitioner to Report and Pay Fee for the
Admission into P.G Medical Course (General Medicine) for the Academic Year 2020-21
under Competent Authority Quota (Phase-l), pending disposal of Writ Petition No.10159
of 2020, on the file of the High Court.

The petition coming on for hearing, upon perusing the Petition and the affidavit
filed in support thereof and upon hearing the arguments of SRILDHARMESH
D.K.JAISWAL, Advocate for the petitioners.

W.P.No.10290 of 2020

Between:

1. Dr.Guguloth Shekhar, Son of Guguloth Bhav singh, Occupation Student, aged
about 27 years, Resident of H.No.3-153, Bhagya Nagar Thanda, Singareni,
Khammam 507123. Aadhar No.873580842637

2. Dr.K.Indira Priya, Daughter of K.Satyannarayana Murty, Occupation Student,
aged about 24 years, Resident of - Door No/3-68, Naidu Street, Siripuram
Village, Srikakulam District. Aadhar No.903698277568

3. Dr.Balije Swetha, Daughter of Balije Thippanna, Occupation Student, aged about
26 years, Resident of D .No.16-11-424, Harinadhpuram, Nellore, 524003. Aadhar
No.346114184793

4. Dr.Panem.Rohini Priya, Daughter of Panem.Rammohan, Occupation Student,
aged about 23 years, Resident of Door No.17-21-42, Pezzonipetta, Zakaraiah
street, Vijayawada, Krishna District-520003. Aadhar No.671756461244

5. Dr.P.Surya Prasanna, Son of P. Tataji, Occupation Student, aged about 25
years, Resident of Door No.219 MIG 2, Phase 3, Vuda Colony Cantonment,
Vizianagaram. Aadhar No.361192567030

6. Dr.Nikhat Afshan, Daughter of Md Munimuddin Imran, Occupation Student,
Resident of FF3, Soumya Enclave LIC Colony 3rd Road Jayaprakash Nagar,
Vijayawada-520008.Aadhar No.503119746341

7. Dr.Mettu Anisha, Daughter of M Rajasekhara Rao, Occupation Student, aged
about 24 years, Resident of Flat No 302, Srinivasa Towers, 3/1 Ashok Nagar,
Guntur - 522002. Aadhar No.274592159550

3. Dr.Shaik Baby Haseena, Daughter of Shaik Meeravali, Occupation Student, aged
about 24 years, Resident of Brahmana Kodur (Post), Ponnur Mandal, Guntur
District, A.P.-522212. Aadhar No.956246766357

Petitioners
AND

1. The State of Andhra Pradesh, Represented by its Special Chief Secretary to
Government, Health, Medical and Family Welfare (C1) Department, Secretariat,
Vijayawada-522238.

Causetitle amended orders passed in 1.A.2 of 2020 in W.P.Nos.10290 of 2020 vide
Court order dated 09.07.2020

2. Dr. N.T.R University Of Health and Sciences, NH16, Service Road, Gunadala,
Vijayawada, Andhra Pradesh-520008, Represented by its Registrar.

4, Medical Council of India, Pocket-14, Sector - 8, Dwaraka Phase - 1, New Delhi-
110077, Represented by its Secretary General.

5. Dr. Pinnamaneni Sidhartha Institute of Medical Science And Research

Foundation, Chinna Autapallu, Vijayawada-521286.
...Respondents

Petition under Article 226 of the Constitution of India praying that in the
circumstances stated in the affidavit filed therewith, the High Court may be pleased to

issue an appropriate Writ, Order or Direction more particularly one in the nature of Writ
of Mandamus, declaring the action of the Respondent No.5 herein in not permitting the
Petitioner to Report and Pay Fee for the Admission into P.G Medical/ Dental Courses
for the Academic Year 2020-21 under Competent Authority Quota (Phase-l) vide Web
Counselling, dated 29.05.2020 to 31.05.2020 conducted by the Respondent No.2
University and also the inaction of the Respondent Nos.1 to 4 herein in not taking any
action on the Respondent No.5 for the said illegal action of closing down the institution
abruptly as illegal, arbitrary, abuse of executive powers, violative of the regulations and
guidelines of the Respondent Nos.1 to 4 herein and Articles 14, and 19 of the
Constitution of India and consequently direct the Respondent No.5 herein to permit the
Petitioner to Report and Pay Fee for the Admission into P.G Medical Course for the
Academic Year 2020-21 under Competent Authority Quota (Phase-l);

IA NO: 1 OF 2020

Petition under Section 151 CPC praying that in the circumstances stated in the
affidavit filed in support of the writ petition, the High Court may be pleased to direct the
Respondent No.5 herein to permit the Petitioner to Report and Pay Fee for the
Admission into P.G Medical Course (General Medicine) for the Academic Year 2020-21
under Competent Authority Quota (Phase-l), pending disposal of Writ Petition No.10290
of 2020, on the file of the High Court.

The petition coming on for hearing, upon perusing the Petition and the affidavit
filed in support thereof and upon hearing the arguments. of SRILDHARMESH
D.K.JAISWAL, Advocate for the petitioners.

W.P.No.10292 of 2020

Between:

1. Dasari Benjiman, Son of Prakasa Rao, Occupation Student, Aged about 25
Years, Resident of H.No.3-65A, Thikkireddy palem, Prathipadu, Guntur, Andhra
Pradesh-522019, Aadhar Card No.392112381510

2. Katru Gayathree, Daughter of Katru Srinivasa Rao, Occupation Student Aged
about 29 Years, Resident of H.No.1- 90, Khandrikagudem center, Thangellamudi
Mandal, Eluru, West Godavari District, Andhra Pradesh -534005, Aadhar Card
No 775618618673

4. Pandi Ramya, Daughter of Pandi Seetaram, Occupation Student Aged about 26
Years, Resident of Flat No.302, SSV Lotus, Near Cooperative Bank,
Visalakshinagar, Visakhapatnam, Andhra Pradesh-530043, Aadhar Card No
307675739907

weenes Petitioners
AND

1. The State of Andhra Pradesh, Represented by its Special Chief Secretary to
Government, Health, Medical and Family Welfare (C1) Department, Secretariat,
Vijayawada-522238.

Causetitle amended orders passed in I.A.2 of 2020 in W.P.Nos.10292 of 2020 vide
Court order dated 09.07.2020

2. Dr. N.T.R University Of Health and Sciences, NH16, Service Road, Gunadala,
Vijayawada, Andhra Pradesh-520008, Represented by its Registrar.

4. Medical Council of India, Pocket-14, Sector - 8, Dwaraka Phase - 1, New Delhi-
110077, Represented by its Secretary General.

5. NRI Academy of Sciences, Chinakakani-Mangalagiri Mandal, Guntur District,
Andhra Pradesh, 522503, Represented by its Principal.

neeees Respondents

Petition under Article 226 of the Constitution of India praying that in the
circumstances stated in the affidavit filed therewith, the High Court may be pleased to

IA NO: 1 OF 2020

Petition under Section 151 CPC praying that in the circumstances stated in the
affidavit filed in support of the writ petition, the High Court may be pleased to direct the
Respondent No.5 herein to permit the Petitioner to Report and Pay Fee for the
Admission into P.G Medical Course (General Medicine) for the Academic Year 2020-21
under Competent Authority Quota (Phase-l), pending disposal of Writ Petition No.10292
of 2020, on the file of the High Court.

The petition coming on for hearing, upon perusing the Petition and the affidavit
filed in support thereof and upon hearing the arguments of SRILDHARMESH
D.K.JAISWAL, Advocate for the petitioners.

W.P.No.10300 of 2020

Between:

1. Pithana Monica Aneesha, Daughter of Pithana Apparao, Age. 25, H.No.24 -167,
opposite to Chandana Giri Towers, Simhapuri Colony road, Gosala down,
Gayatri Nagar, Vepaguntapost, Visakhapatnam, Andhra Pradesh-530047,
Aadhar Card No.-818859341815

2. Mounika Modalavalasa, Daughter of M. Venkata Ramana, Age. 24, H.No.404/B,
Samaikya Apartments, Thokada, Autonagar, D block, Visakhapatnam, Andhra
Pradesh, Aadhar Card No.-289321203259.

3. Bandi Sirisha, Daughter of B. Venkateswarlu, Age 26, H.No.Mig-2-144,
Vikasnagar, New Gajuwaka, Visakhapatnam, Andhra Pradesh. Aadhar Card No.-
417308111403

4. T. Sahay Sajeev, Son of T.S.K. Niranjan, Age. 29, H.No.21-4-4,Sudershan
street, Bhimavaram, West Godavari District, Andhra Pradesh, Aadhar Card No.-
288602868401

5. Mounica Pedapalli, Daughter of Koteswara Rao, Age. 25, H.No.4-16-104/A,
Bharatpet, 2nd Lane, ist Cross Road, Guntur, Andhra Pradesh, Aadhar Card
No.-86991 1065412.

6. CH. Siddhavali, Son of Siddhaiah. Age. 33, H.No.FF-1, VALA Heights Apartment,
Beside water tank road, Perantallamma temple, Beside My Mart, Ballem Vari
Veedhi Prasadhampadu, Vijayawada Krishna District, Andhra Pradesh, Aadhar
Card No.-86991 1065412

7. Nandipati Siril, Son of Nandipati Sadasiva Rao, Age. 25, Arundelpet, 13/2, Door
No.1173, Guntur, Andhra Pradesh-522002, Aadhar Card No.-774079376735

5. Bendi Reshma, Daughter of Bendi Chiranjeeva Rao, Age. 24, R/o. MIG-134,
Phase 4, Vuda Colony, Contonment, Vizianagaram, Andhra _ Pradesh,
907462194457.

seeees Petitioners
AND

1. The State of Andhra Pradesh, Represented by its Special Chief Secretary to
Government, Health, Medical and Family Welfare (C1) Department, Secretariat,
Vijayawada-522238.

Causetitle amended orders passed in |.A.2 of 2020 in W.P.Nos.10300 of 2020 vide
Court order dated 09.07.2020

2. Dr. N.T.R University Of Health and Sciences, NH16, Service Road, Gunadala,
Vijayawada, Andhra Pradesh-520008, Represented by its Registrar.

4. Medical Council of India, Pocket-14, Sector - 8, Dwaraka Phase - 1, New Delhi-
110077, Represented by its Secretary General.

5. NRI Academy of Sciences, Chinakakani-Mangalagiri Mandal, Guntur District,
Andhra Pradesh, 522503, Represented by its Principal.

rere Respondents

Petition under Article 226 of the Constitution of India praying that in the
circumstances stated in the affidavit filed therewith, the High Court may be pleased to
issue an appropriate Writ, Order or Direction more particularly one in the nature of Writ
of Mandamus, declaring the action of the Respondent No.5 herein in not permitting the
Petitioner to Report and Pay Fee for the Admission into P.G Medical/ Dental Courses
for the Academic Year 2020-21 under Competent Authority Quota (Phase-l) vide Web
Counselling, dated 29.05.2020 to 31.05.2020 conducted by the Respondent No.2
University and also the inaction of the Respondent Nos.1 to 4 herein in not taking any
action on the Respondent No.5 for the said illegal action of closing down the institution
abruptly as illegal, arbitrary, abuse of executive powers, violative of the regulations and
guidelines of the Respondent Nos.1 to 4 herein and Articles 14, and 19 of the
Constitution of India and consequently direct the Respondent No.5 herein to permit the
Petitioner to Report and Pay Fee for the Admission into P.G Medical Course for the
Academic Year 2020-21 under Competent Authority Quota (Phase-l);

IA NO: 1 OF 2020

Petition under Section 151 CPC praying that in the circumstances stated in the
affidavit filed in support of the writ petition, the High Court may be pleased to direct the
Respondent No.5 herein to permit the Petitioner to Report and Pay Fee for the
Admission into P.G Medical Course (General Medicine) for the Academic Year 2020-21
under Competent Authority Quota (Phase-l), pending disposal of Writ Petition No.10300
of 2020, on the file of the High Court.

The petition coming on for hearing, upon perusing the Petition and the affidavit
filed in support thereof and upon hearing the arguments of SRI.LDHARMESH
D.K.JAISWAL, Advocate for the petitioners.

W.P.No.10345 of 2020

Between:

1. Gude Manju Bhargavi, Daughter of Srinivasa Rao, Occupation Student, Aged
about 27 Years, Resident of main road, Dondapadu Agraharam, satuluru, Guntur
District, Andhra Pradesh-52254, Aadhar card No.948899411316

2. Reena Parveen, Daughter of Maqbool Noor Mohieddin, Occupation Student
Aged about 27 Years, Resident of H.No.14-43, Sri Shiridi Sai Nilayam, Tulsi
Nagar, 3rd lane, Kanuru, Penamaluru Mandal, Krishna District, Andhra Pradesh-
520007, Aadhar Card No.745255827163

3. CH. Chandu Teja, Son of Ch. Venkateswara Rao, Occupation Student Aged
about 24 Years, Resident of Tenali, Guntur District, Andhra Pradesh, Aadhar
Card No.836033670866

4. K. Saranya, Daughter of K.Chakranatha Reddy, Occupation Student, Aged about
25 Years, Resident of H.No.2-73/ 1, Road No.2, MK Naidu Colony, Tirupathi,
Chitoor District-Andhra Pradesh-517501, Aadhar Card No.443649318935

5. Yasmin, Daughter of Ayub Basha Mohammad, Occupation Student, Aged about
27 Years, Resident of H.No.49-42-32, Sinkavanipalem, Akkayyapalem,
Visakhapatnam District, Andhra Pradesh-530016, Aadhar Card No.
707717019759

6. Tirlangi Anand Pratap, Son of Tirlangi Vasudeva Rao, Occupation Student, Aged
. about 25 Years, Resident of H.No.2-102, Old Bank Street, Tolapi, Srikakulam
District, Andhra Pradesh-532402, Aadhar Card No. 644376708508
6. Dasari Anusha, Daughter of Dasari Jayaprakash rao, Occupation Student, Aged
about 26 Years, Resident of A.T Agraharam, 5th lane, Guntur, Guntur District,
Andhra Pradesh-Aadhar Card No. 717044011019.

neseeen Petitioners
AND

1. The State of Andhra Pradesh, Represented by its Special Chief Secretary to
Government, Health, Medical and Family Welfare (C1) Department, Secretariat,
Vijayawada-522238.

Causetitle amended orders passed in |.A.2 of 2020 in W.P.Nos.10345 of 2020 vide
Court order dated 09.07.2020

2. Dr. N.T.R University Of Health and Sciences, NH16, Service Road, Gunadala,
Vijayawada, Andhra Pradesh-520008, Represented by its Registrar.

4. Medical Council of India, Pocket-14, Sector - 8, Dwaraka Phase - 1, New Delhi-
110077, Represented by its Secretary General.

5. Great Eastern Medical School & Hospital, Door No.3-51, Rajolu, Srikakulam
District, Andhra Pradesh 532484, Represented by its Principal.

ceeeees Respondents

Petition under Article 226 of the Constitution of India praying that in the
circumstances stated in the affidavit filed therewith, the High Court may be pleased to
issue an appropriate Writ, Order or Direction more particularly one in the nature of Writ
of Mandamus, declaring the action of the Respondent No.5 herein in not permitting the
Petitioner to Report and Pay Fee for the Admission into P.G Medical/ Dental Courses
for the Academic Year 2020-21 under Competent Authority Quota (Phase-l) vide Web
Counselling, dated 29.05.2020 to 31.05.2020 conducted by the Respondent No.2
University and also the inaction of the Respondent Nos.1 to 4 herein in not taking any
action on the Respondent No.5 for the said illegal action of closing down the institution
abruptly as illegal, arbitrary, abuse of executive powers, violative of the regulations and
guidelines of the Respondent Nos.1 to 4 herein and Articles 14, and 19 of the
Constitution of India and consequently direct the Respondent No.5 herein to permit the
Petitioner to Report and Pay Fee for the Admission into P.G Medical Course for the
Academic Year 2020-21 under Competent Authority Quota (Phase-l);

IA NO: 1 OF 2020

Petition under Section 151 CPC praying that in the circumstances stated in the
affidavit filed in support of the writ petition, the High Court may be pleased to direct the
Respondent No.5 herein to permit the Petitioner to Report and Pay Fee for the
Admission into P.G Medical Course (General Medicine) for the Academic Year 2020-21
under Competent Authority Quota (Phase-l), pending disposal of Writ Petition No.10345
of 2020, on the file of the High Court.

The petition coming on for hearing, upon perusing the Petition and the affidavit
filed in support thereof and upon hearing the arguments of SRI.LDHARMESH
D.K.JAISWAL, Advocate for the petitioners.

W.P.No.10371 OF 2020

Between:

Rowthula. B.V.D. Sesha Sai Kondala Rao, S/o Satyanarayana Murthy, Aged about 26
years, Student, R/o D.no. 16-4-3/5, Sri Ramnagar, Sai Baba Gudi Veedhi,
Rajamahendravaram, East Godavari District.

weeeees Petitioner

AND

1. The State of Andhra Pradesh, represented by its Principal Secretary, (Medical)
Health and Family Welfare, Department, Secretariat, Velagapudi, Guntur District.

2. Dr. N.T.R. University of Health and Sciences, Rep by its Registrar, Gundala,
Vijayawada.

3. Andhra Pradesh Higher Education Regulatory and Monitoring Commission
(APHERMC), Rep by its Secretary, 3rd floor, Sree Mahendra Enclave, NRI Block,
Tadeapalli, Guntur District.

4. The Union of India, Represented by its Secretary, Ministry of Health and Family
Welfare, Nirman Bhavan, New Delhi.

5. Directorate General of Health Services Rep by its Medical Counselling
Committee, P.G Medical/Dental Counselling (NEET), Ministry of Health and
Family Welfare, Nirman Bhavan, New Delhi.

6. The Medical Council of India, Rep by its Secretary, Pocket-14, Sector 8,
Dwaraka Phase |, New Delhi.

7. Katuri Medical College and Hospital (KATR), Rep by its Principle, Guntur, Andhra
Pradesh.

weneees Respondents

Petition under Article 226 of the Constitution of India praying that in the
circumstances stated in the affidavit filed therewith, the High Court may be pleased to
issue a Writ, order or direction, especially one in the nature of Writ of Mandamus,
declaring the action of the respondents Particularly Respondent No.7 herein in not
permitting the petitioner to admit/report and pay the fee for admission into P.G Medical
course (GS-MS(General Surgery) for the Academic year 2020-21 under Competent
Authority Quota (Phase-1) Vide Web counseling, dt 29-5-2020 to 31-5-2020 conducted
by the 2nd respondent herein and inaction of the respondents no 1 to 6 herein in not
taking any action against the respondent no 7 herein for not admitting the petitioner into
the college as per the allotment letter, dt 31-5-2020, is illegal, arbitrary, violative of
Principles of Natural Justice, abuse of Executive power vested in the authorities,
violation of Regulations and guidelines issued by the respondent no 1 to 6 herein from
time to time, contrary to the Medical Council of India Act, 1956, The NTR University
Health Science Act, 1986 and Articles 14, 19 of the Constitution of India and
consequentially direct the respondents Nos. 1 to 6 to see that the respondent no 7
admit the petitioner and pay the fee for admission into P.G Medical course (GS-
MS(General Surgery) for the Academic year 2020-21 under Competent Authority Quota
(Phase-1) (CQ) before the dead line, as per the 2nd respondent University;

IA NO: 1 OF 2020

Petition under Section 151 CPC praying that in the circumstances stated in the
affidavit filed in support of the writ petition, the High Court may be pleased to direct the
7th respondent herein to permit the petitioner to admit/report and pay the fee for
admission into P.G Medical course GS-MS(General Surgery) for the Academic year
2020-21 under Competent Authority Quota (Phase-1), as per the allotment letter, dt 30-
5-2020 and time stipulation of the 2nd respondent University, pending disposal of Writ
Petition No.10371 of 2020, on the file of the High Court.

The petition coming on for hearing, upon perusing the Petition and the affidavit
filed in support thereof and upon hearing the arguments of SRI.T.V.JAGGI REDDY
Advocate for the Petitioner

W.P.No.9750 of 2020

Between:
Vemavarapu Mahesh Son of Sri Siva Prasad, Occupation: Student, Aged about 24
years, Resident of 13-19-8, Ponekallu, Guntur Andhra Pradesh-522018

eneeeees Petitioner

AND

1. Union of India, Represented by its Secretary, Ministry of Health and Family
Welfare, Nirman Bhavan, New Delhi-110011.

2. DIRECTORATE GENERAL OF HEALTH SERVICES, REPRESENTED BY
MEDICAL COUNSELLING COMMITTEE- P.G MEDICAL/DENTAL
COUNSELLING-NEET Ministry of Health and Family Welfare, Government of
India, Room No. 348. A Wing, Nirman Bhavan, New Delhi-110011

3. The State of Andhra Pradesh, Represented by its Special Chief Secretary to
Government, Health, Medical and Family Welfare (C1) Department, Secretariat,
Vijayawada-522238.

Causetitle amended orders passed in |.A.2 of 2020 in W.P.Nos.9750 of 2020 vide
Court order dated 09.07.2020

4. Dr. N.T.R University Of Health and Sciences, NH16, Service Road, Gunadala,
Vijayawada, Andhra Pradesh-520008, Represented by its Registrar.

9. Andhra Pradesh Higher Education Regulatory & Monitoring Commission
(APHERMC), 3rd floor, Sree Mahendra Enclave, NRI Block (C-Block), NH-16,
Tadepalli, Guntur District-522501, Represented by its Secretary.

6. Medical Council of India, Pocket-14, Sector - 8, Dwaraka Phase - 1, New Delhi-
110077, Represented by its Secretary General.

7. Dental Council of India, Aiwan-E-Galib Marg, Kotla Road Temple, Lane,
Opp.Mata Sundari College for Women, New Delhi -- 110002. Represented by its
President.

8. Alluri Seetharamaraju Academy of Medical Sciences (ASRA) at Eluru, West
Godavari District, Andhra Pradesh-534005, Represented by its Principal.

seenees Respondents

Petition under Article 226 of the Constitution of India praying that in the
circumstances stated in the affidavit filed therewith, the High Court may be pleased to
issue an appropriate Writ, Order or Direction more particularly one in the nature of Writ
of Mandamus, declaring the action of the Respondent No.8 herein in not permitting the
Petitioner to Report and Pay Fee for the Admission into P.G Medical/ Dental Courses
for the Academic Year 2020-21 under Competent Authority Quota (Phase-l) vide Web
Counselling, dated 29.05.2020 to 31.05.2020 conducted by the Respondent No.4
University and also the inaction of the Respondent Nos.1 to 7 herein in not taking any
action on the Respondent No.8 for the said illegal action of closing down the institution
abruptly as illegal, arbitrary, abuse of executive powers, violative of the regulations and
guidelines of the Respondent Nos.1 to 7 herein and Articles 14, and 19 of the
Constitution of India and consequently direct the Respondent No.8 herein to permit the
Petitioner to Report and Pay Fee for the Admission into P.G Medical Course for the
Academic Year 2020-21 under Competent Authority Quota (Phase-l) on or before
deadline i.e., 10.06.2020 which is set by Respondent No.4;

1A NO: 1 OF 2020

Petition under Section 151 CPC praying that in the circumstances stated in the
affidavit filed in support of the writ petition, the High Court may be pleased to direct the
Respondent No.8 herein to permit the Petitioner to Report and Pay Fee for the
Admission into P.G Medical Course (General Medicine) for the Academic Year 2020-21
under Competent Authority Quota (Phase-l) on or before deadline i.e., 10.06.2020
which is set by Respondent No.4, pending disposal of Writ Petition No.9750 of 2020, on
the file of the High Court.

The petition coming on for hearing, upon perusing the Petition and the affidavit
filed in support thereof and upon hearing the arguments of SRILDHARMESH
D.K.JAISWAL, Advocate for the petitioners.

W.P.No.9812 of 2020
Between:

1. Sanapala Praveen, Son of S. Simhachalam, Aged about 25 years, Occupation
Student, Resident of D.no.8, Police Quarters, opposite Masjid, near Kotak
School, Chinna Waltair, Vishakapatnam-530017. Aadhar No.926154639814.

2. B. Nayva, Daughter of Late B. Madhusudan, Aged about 26 years, Occupation
Student, Resident of 32-10-70, Sri Venkateshwara Colony, Sheelanagar,
Vishakapatnam-530012. Aadhar No.997081451087.

3. Kadiri Sravani, Daughter of K. Yella Rao, agaed about 26 years, Occupation
Student, D.No.14-36-2/1, K.L.Rao nagar, opposite Sai Baba Temple, B.0 Road,
Gajuwaka, Vishakapatnam-5300026. Aadhar No.506851827055.

4. Kanaparthy Priyadarshini, Daughter of K. Benhar Babu, aged about 27 years,
Occupation Student, Resident of H.No.11-235C, Ambedkar Colony, Kollipara
(post) mandal, Guntur district-522304. Aadhar No.966426865791.

5. Gompa Gowri Sandhya, Daughter of Gompa Satya Rao, Aged about 25 years,
Occupation Student, Resident of 6-79-5, Kunchumambha Colony,
Chinnagantayda, Old Gajuwaka Visakhapatnam-530026. Aadhar No.
480670190051.

6. Mallipudi Spandana, Daughter of M.Venkanna Babu, ageed about 24yrs,
Occupation Student, Resident of 6- 41/A, Chinna Veedhi, Venturu, Rayavaram
Mandal, East God Dist. Aadhar No. 853565642472.

7. Vuppaluru Gowtami, Daughter of V Gopal Reddy, Aged about 26 years,
Occupation Student, Resident of D. No 1-2-103 Chinnanna Street Pulivendula
Kadapa Andhra Pradesh. Aadhar No. 4224 8015 8452.

8. Kale Guru Ravi Tej, Son of K Sreenivasulu, aged about 25 years, Occupation
Student, Resident of H.No.4/511, Opp To Hp Petrol Bunk,Piler, Pin-
517214,Chittoor Distrct. Aadhar No. 447225945773.

9. Devi Naga Priyanka, Daughter of Gundala Satyanarayana, aged about 25 years,
Occupation Student, Resident of Door no. 10-47, R.K Peta, Someswaram, East
Godavari district-533261. Aadhar No. 628116709428.

10. Sneha Gujjidi, Daughter of Byragi.G, Aged about 25 years, Occupation Student,
Resident of Sf-1,Sai Castle, Visalakshi Nagar, Visakhapatnam-530043. Aadhar
No. 5539 4152 1047.

11.Avula Sushma, Daughter of Vijaya Bhaskar Reddy, aged about 25 years,
Occupation Student, Resident of Door no. 26/1/357, Kannelur Road,
Jammalamadugu, YSR Kadapa District-516434. Aadhar No. 990034924900.

12.Vempadapu Rajeswari, Daughter of V. Sanyasinaidu, aged about 26 years,
Occupation Student, Residing at D.no. 19-166, Vangapalli Peta, Cheepurupalli,
Vizianagaram. Aadhar No.261367358949.

13.Shiny Pothumudi, Daughter of Pothumudi Samuel Raju, aged about 25 years,
Occupation Student, Resident of Door No. I-137/39, Gokul Gardens, Atchampeta
Junetion, Kakinada. Aadhar no.9027 6174 7224

14.Mohammed Roshan Zameer, Son of Late Abdul Rahiman, aged about 25 years,
Occupation Student, Resident of 42-38-18, Block No. 38, Rajula Bazar, Azit
Singh Nagar, Vijayawada, Krishna (Dt), Andhra Pradesh-520015. Aadhar
No.482995126114.

15.C. Lipika, Daughter of Channa Sudhakar, aged about 24 years, Occupation
Student, Resident of Flat no 104, Gajanana Apartment, Santhinagar, Nad
Kotharoad, Opposite Nstle, Near Gongura Hotel. Aadhar no- 798444795849.

16.Ayesha Fathima, Daughter of Mahammad Yahya, aged about 24 years,
Occupation Student, D. No. -5-28-D/2, Bantumilli road, Gudiwada. Aadhar
no.399791797611.

17.Kanna Gopi Varma, Son of Kanna Narasimha Rao, aged about 28 years,
Occupation Student, Resident of 11- 1,Near Santhabazar, Nizampatnam Post
And Mandal,Guntur District-522314. Aadhar No. 614276203129.

18. Tata Venkata Pavan Kumar Gupta, Son of Bandari Narayana, aged about 25
years, Occupation Student, Resident of 301 Opp Chadalawada Gupta Celestia,
Vip Road 5th Cross, Ongole. AADHAR NO. 261739734430.

19.Prasanth Pasumarthi, Son of Moose Pasumarthi, aged about 26 years,
Occupation Student, Resident of Door No8- 302,Aruna Colony, Singarayakonda
(Mandal),Prakasam District, Andhra Pradesh. Aadhar No.6379 6829 3707.

20.Kakumanu Chandana, Daughter of K.Srinivasa Rao, aged about 25 years,
Occupation Student, Resident of 59A-21/4-3, Gayatri Nilaya, R.R gardens,
patamata, vijayawada -520008. Aadhar number -274328038165.

21.B. Meghala, Daughter of B Venkateshwara Rao, aged about 25 years,
Occupation Student, Resident of 3-111, Sitarama Nilayam, Nagayalanka, Krishna
st. Aadhar No.634228468524.

22.Rongali Lochana, Daughter of R Gnaneshwar Rao, aged about 26 years,
Occupation Student, Resident Of 30-4-10, Vadlapudi, Rh Colony,
Visakhapatnam, 530046. Aadhar no .304680958097.

23. Jeldi Blandina Deepthi, Daughter of J Muneiah, aged about 25 years, Occupation
Student, Resident Of 1331/1 House Near Ganesh Temple, Kothapeta,
Vinukonda, Guntur District. 522647. Aadhar no.215545372008.

24.Saragadam Suresh, Son of Saragadam Ramu, aged about 27 years, Occupation
Student, Resident of 85-155, Chodapalli_Illage, Atchutapuram Mandal,
Visakhapatnam-531011. Aadhar No.7968 8791 2713

eeusene Petitioners
AND

1 Union of India, Represented by its Secretary, Ministry of Health and Family
Welfare, Nirman Bhavan, New Delhi-110011.

2 Directorate General Of Health Services, represented by Medical Counselling
Committee- P.G Medical/Dental Counselling-NEET Ministry of Health and Family
Welfare, Government of India, Room No. 348. A Wing, Nirman Bhavan, New
Delhi-110011

3 The State of Andhra Pradesh, Rep. by its Principal Secretary, Department of
Higher Education, Secretariat, Viiayawada-522238.

4 Dr. N.T.R University Of Health and Sciences, NH16, Service Road, Gunadala,
Vijayawada, Andhra Pradesh-520008, Represented by its Registrar.

5 Andhra Pradesh Higher Education Regulatory & Monitoring Commission
(APHERMC), 3rd floor, Sree Mahendra Enclave, NRI Block (C-Block), NH-16,
Tadepalli, Guntur District-522501, Represented by its Secretary.

6 Medical Council of India, Pocket-14, Sector - 8, Dwaraka Phase - 1, New Delhi-
110077, Represented by its Secretary General.

7 Dental Council of India, Aiwan-E-Galib Marg, Kotla Road Temple, Lane,
Opp.Mata Sundari College for Women, New Delhi -- 110002. Represented by its
President.

8 GSL Medical College And General Hospital at Rajamundry, NH-16, Lakshmi
Puram Rajahmundry, Andhra Pradesh-533296, Represented by its Principal.

9 PES Institute of Medical Sciences & Research at Kuppam, NH-219, Kuppam,
Andhra Pradesh-517425, Represented by its Principal.

10 Katuri Medical College And Hospital, Katuri Nahar, Guntur, Andhra Pradesh
500019, Represented by its Principal.

11 Dr. Pinnamaneni Sidhartha Institute of Medical Science And Research
Foundation, Chinna Autapalli, Vijayawada-521286.

weeeee Respondents

Petition under Article 226 of the Constitution of India praying that in the
circumstances stated in the affidavit filed therewith, the High Court may be pleased to
issue an appropriate Writ, Order or Direction more particularly one in the nature of Writ
of Mandamus, declaring the action of the Respondent Nos.8 to 11 Colleges herein in
not permitting the Petitioners to Report and Pay Fee for the Admission into P.G Medical/
Dental Courses for the Academic Year 2020-21 under Competent Authority Quota
(Phase-l) vide Web Counselling, dated 29.05.2020 to 31.05.2020 conducted by the
Respondent No.4 University and also the inaction of the Respondent Nos.1 to 7 herein
in not taking any action on the Respondent No.8 to 11 Colleges for the said illegal
action of closing down the institution abruptly as illegal, arbitrary, abuse of executive
powers, violative of the regulations and guidelines of the Respondent Nos.1 to 7 herein
and Articles 14, and 19 of the Constitution of India and consequently direct the
Respondent Colleges herein to permit the Petitioners to Report and Pay Fee for the
Admission into P.G Medical Course for the Academic Year 2020-21 under Competent

Authority Quota (Phase-l) on before the deadline i.e., 10.06.2020 which is set by
Respondent No.4;

IA NO: 1 OF 2020

Petition under Section 151 CPC praying that in the circumstances stated in the
affidavit filed in support of the writ petition, the High Court may be pleased to direct the
Respondent Nos.8 to 11 herein to permit the Petitioner to Report and Pay Fee for the
Admission into P.G Medical Course (General Medicine) for the Academic Year 2020-21
under Competent Authority Quota (Phase-l), on before the deadline i.e., 10.06.2020
which is set by Respondent No.4, pending disposal of Writ Petition No.9812 of 2020, on
the file of the High Court.

The petition coming on for hearing, upon perusing the Petition and the affidavit
filed in support thereof and upon hearing the arguments of SRI.V.RAMCHANDER
GOUD, Advocate for the petitioners.

W.P.No.9814 of 2020

Between:

1. P Saitheja, S/o P.V.Vasantha Kumar Age. 26, H.No.4/67B, Chandbada Street,
near Fathima High School, Nandyal, Kurnool District, Andhra Pradesh, 518501

2. Karicherla Vishnu Harika, Daughter of K.Sankar Prasad, Occupation. Student,
Aged about 25 years, Resident of H.No.4/95/2, New postal colony, Balaji Nagar,
Kurnool District, Andhra Pradesh, Aadhar Card No. 900786273111

3. R. Sai Srinivas, Son of R. Muniraj, Occupation. Student, Aged about 26 Years,
Resident of H.No.27-359, Janakarapalli, Chittoor, Chittoor District, 517001,
Aadhar Card No. 245539677797

4. Gudipalli Keerthi, Daughter of Gudipalli Krishna Prasad, Occupation. Student,
Aged about 23 Years, Resident of H.No.10-36(a), Beside Kothapeta Post office,
Near by panchayath office, Kothapeta, Chirala, Prakasam District, Andhra
Pradesh, Aadhar Card No. 253631962218

5. B. Deepthilahari, Daughter of B.V.R.Naik, Occupation. Student, Aged about 24
Years, Resident of H.No.17-11-9/6, Doctors Arcade, Maharanipeta,
Visakhapatnam District, Andhra Pradesh, Aadhar Card No. 379669113582

6. Golagana Venkata Sai Kaushik, Son of Golagana Parvathi Rao, Occupation.
Student, Aged about 25 Years, Resident of H.No.5-29-45/4, Thokada, Tonagar,
Near Bhpv (Post), Gajuwaka, Visakhapatnam District, Andhra Pradesh, 530012,
Aadhar Card No. 505412395153

7. Rompilli Joshua, Son of Rompilli Prasada Rao, Occupation. Student, Aged about
26 Years, Resident of H .No.4-3-53, Kotthagraharam, 2nd Lane, Vizianagaram
District, Andhra Pradesh, 535002, Aadhar Card No. 743413070494

8. MEGHAVATH MEGHANA, Daughter of M.P.V.Naik, Occupation. Student, Aged
about 25 Years, Resident of 6-12-12/2, F 1 MK's Siddhi Nivas, Madhura Veedhi,
Opp lane of SFS church, Chinna Waltair, Visakhapatnam District, Andhra
Pradesh, 530017, Aadhar Card No. 699710200406

9. Raharaju Bala Subrahmanyam, Son of P.V.Chalapathi Rao, Occupation.
Student, Aged about 24 Years, Resident of H.No.-54-16-8/ 15, S4, Sowmya
Apartments, Venkateswara Nagar, Vijayawada, Krishna District, Andhra Pradesh,
535002, Aadhar Card No. 901022451607

10.Karri Susmitha, Daughter of Karri Sriman Narayana, Occupation. Student, Aged
about 24 Years, H.No. 9-42-5, Krishna Nursing Home and Diabetic Centre,
Nehru Bomma Centre, Kothapeta, Vijayawada, Krishna District, Andhra Pradesh,
520001, Aadhar Card No. 777021795156

11.Teerupati Siva Kumar Yadav, Son of Teerupati Prathap Narayana. Occupation.
Student, Aged about 24 Years, Resident of H.No.3/71, F2, GVP Colony,
Tadipatri, Ananthapur District, Andhra Pradesh, 51541, Aadhar Card No. 5604
2357 0152

12.Gampala Sandhya Devi, Daughter of Gampala Chittibabu, Occupation. Student,
Aged about 24 Years, Resident of H.No.8-198, Weavers Colony, Uppada, East
Godavari, Andhra Pradesh, 533448, Aadhar Card No.2544 1302 7322

13.Ponduru Gouri Abhishek, Son of P. Rajeswara Rao, Occupation. Student, Aged
about 25 Years, Address. Resident of H.No.38-39-19, Bapuji Nagar (Lane 4), 104

Area, Marripalem, Visakhaptnam District, Andhra Pradesh- 530007, Aadhar Card
No. 3213 3961 8973

14.Komanapalli Raja Ram Mohana Rao, Son of Komanapalli Rajeswara Rao,
Occupation. Student, Aged about 25 Years, Resident of H.No.1-115,
Tamminaidupeta, Main Street, Srikakulam District, Andhra Pradesh, 532410,
Aadhar Card No. 248607399926

15.Koduru Meena Kumari, Daughter of K. Sangeetha Rao, Occupation. Student,
Aged about 26 Years, Resident of H.No.14-8/A, Main Road, Chebrolu, Guntur
District, Andhra Pradesh 522212, Aadhar Card No. 676583482451

16.Gonnabathula_ Harika, Daughter of Gonnabathula Nagaraju, Occupation.
Student, Aged about 25 Years, Resident of H.No.27 A/2, Courtpeta,
Yellamanchili, Visakhapatnam District, Andhra Pradesh, 530012, Aadhar Card
No. 593116751927

17.Yenne Anvitha, Daughter of Y.V. Ramana Rao, Occupation. Student, Aged about
24 Years, Resident of Door.No.14, Sai Nivas, Near VCR Degree College, Mittoor,
Chittoor District, Andhra Pradesh, 517001, Aadhar Card No. 766881718696

18.Mittakola Prathyusha, Daughter of Mittakola Ravi, Occupation. Student, Aged
about 31 Years, Resident of H. No.13-10/1, Beside Varshini Beauty Parlour
Thorrur, Mandal Thorrur, Mahabubabad District, Telangana, Aadhar Card No.
533874367008

19.Meda Dolananda Priyanka, Daughter of Meda Chandra Sekhar, Occupation.
Student, Aged about 25 Years, Resident of H. No.11-305,5/5, Telecom Nagar,
Nagaralu, Amaravathi Road, Guntur District, Andhra Pradesh, 522034, Aadhar
Card No.507709201486

20.Muttinde Pavan Teja, Son of M. Srinivasa Rao, Occupation. Student, Aged about
24 Years, Resident of H. No. 1/55, Ratnagiri nagar, Palakluru Road, Guntur
District, Andhra Pradesh, Aadhar Card No.232620653093

21.Banala Praffulla, Son of Banala Subrahmanyam, Occupation. Student, Aged
about 24 Years, Resident of H. No.402, Buddha vertex classic block 2, Near Srila
Park Pride, Calvary Temple, Hydernagar, Medchal Mandal, Hyderabad,
Telangana, 500049, Aadhar Card No. 222163421901

22.Bhogavalli Lakshmi Harshita, Daughter of B. T. Lakshmana Rao, Occupation.
Student, Aged about 23 Years, Resident of Flat No. 804, Vasudeva Bloomfield
Elation, Khazaguda, Hyderabad, Telangana, Aadhar Card No. 810110636312

23.Badugu Aishwarya, Daughter of Badugu Raja Sekhar, Occupation. Student,
Aged about 24 Years, Resident of H. No.1-28, Near CS! Church, Nehru Peta,
Nuzvid, Krishna District, Andhra Pradesh, Aadhar Card No. 592492194999

24.Anusha Guntamukkala, Daughter of G. Taraka Ram, Occupation. Student, Aged
about 28 Years, Resident of H. No.59a-20-1/24, Plot No.16, Gurunanak Road,
Vasavi nagar, Vijayawada, Krishna District, Andhra Pradesh, 520008, Aadhar
Card No. 653172872645

25.V.N.D.Sasi Rekha, Daughter of V.Satyanarayana Murthy, Occupation. Student,
Aged about 23 Years, Resident of H.No.20-4-3, Bodavari street, Mandapeta,
East Godavari District, Andhra Pradesh, Aadhar Card No.368825300709

26.Mounik Reddy Tippireddy, Daughter of T.Prasad Reddy, Occupation. Student,
Aged about 25 Years, Resident of H.No.60-5-6, F 11, Rupa Apatrment, 2nd
Lane,Siddhartha nagar, Vijayawada, Krishna District, Andhra Pradesh, 520010,
Aadhar Card No. 9707 1097 0290

27.Challa Beaulah Rani, Daughter of Halla Kiran Kishore Babu, Occupation.
Student, Aged about 26 Years, Resident of H.No.17-26-8, Kopelavari street,
Near Ram School, Pezzonipeta, Vijayawada, Krishna District, Andhra Pradesh,
Aadhar Card No. 779374622851

28.B. Prudhvi Sai, Son of B. Kesavarao, Occupation. Student, Aged about 26 Years,
Resident of H.No. 9/89, Gowrisankarpuram, Gudivada Krishna District, Andhra

Pradesh, Aadhar Card No. 640777561573
neeeee Petitioners

AND

1. Union of India, Represented by its Secretary, Ministry of Health and Family
Welfare, Nirman Bhavan, New Delhi-110011.

2. Directorate General Of Health Services, represented by Medical Counselling
Committee- P.G Medical/Dental Counselling-NEET Ministry of Health and Family

Welfare, Government of India, Room No. 348. A Wing, Nirman Bhavan, New
Delhi-110011

3. The State of Andhra Pradesh, Represented by its Special Chief Secretary to
Government, Health, Medical and Family Welfare (C1) Department, Secretariat,
Vijayawada-522238.

Causetitle amended orders passed in |.A.2 of 2020 in W.P.Nos.9814 of 2020 vide
Court order dated 09.07.2020

4. Dr. N.T.R University Of Health and Sciences, NH16, Service Road, Gunadala,
Vijayawada, Andhra Pradesh-520008, Represented by its Registrar.

5. Andhra Pradesh Higher Education Regulatory & Monitoring Commission
(APHERMC), 3rd floor, Stee Mahendra Enclave, NRI Block (C-Block), NH-16,
Tadepalli, Guntur District-522501, Represented by its Secretary.

6. Medical Council of India, Pocket-14, Sector - 8, Dwaraka Phase - 1, New Delhi-
110077, Represented by its Secretary General.

7. Dental Council of India, Aiwan-E-Galib Marg, Kotla Road Temple, Lane,
Opp.Mata Sundari College for Women, New Delhi -- 110002. Represented by its
President.

8. Santhiram Medical College & General Hospital, NH-18, Nandyal, Kurnool District,
Andhra Pradesh-518501, Represented by its Principal.

9. NRI Academy of Sciences, Chinakakani-Mangalagiri Mandal, Guntur District,
Andhra Pradesh, 522503, Represented by its Principal

10. Great Eastern Medical School & Hospital, Door No.3-51, Rajolu, Srikakulam
District, Andhra Pradesh 532484, Represented by its Principal.

11.NRI Institute of Sciences, Sangivalasa, Bheemunipatnam Talug, Vishakapatnam,
531162 Represented by its Principal

weeeee Respondents

Petition under Article 226 of the Constitution of India praying that in the
circumstances stated in the affidavit filed therewith, the High Court may be pleased to
issue an appropriate Writ, Order or Direction more particularly one in the nature of Writ
of Mandamus, declaring the action of the Respondent Nos.8 to 11 herein in not
permitting the Petitioner to Report and Pay Fee for the Admission into P.G Medical/
Dental Courses for the Academic Year 2020-21 under Competent Authority Quota
(Phase-l) vide Web Counselling, dated 29.05.2020 to 31.05.2020 conducted by the
Respondent No.4 University and also the inaction of the Respondent Nos.1 to 7 herein
in not taking any action on the Respondent No.8 to 11 colleges herein for the said illegal
action of closing down the institution abruptly as illegal, arbitrary, abuse of executive
powers, violative of the regulations and guidelines of the Respondent Nos.1 to 7 herein
and Articles 14, and 19 of the Constitution of India and consequently direct the
Respondent Nos.8 to 11 herein to permit the Petitioner to Report and Pay Fee for the
Admission into P.G Medical Course for the Academic Year 2020-21 under Competent
Authority Quota (Phase-l) on or before deadline i.e., 10.06.2020 which is set by
Respondent No.4;

1A NO: 1 OF 2020

Petition under Section 151 CPC praying that in the circumstances stated in the
affidavit filed in support of the writ petition, the High Court may be pleased to direct the
Respondent Nos.8 to 11 herein to permit the Petitioner to Report and Pay Fee for the
Admission into P.G Medical Course (General Medicine) for the Academic Year 2020-21
under Competent Authority Quota (Phase-I) on or before deadline i.e., 10.06.2020
which is set by Respondent No.4, pending disposal of Writ Petition No.10292 of 2020,
on the file of the High Court.

The petition coming on for hearing, upon perusing the Petition and the affidavit
filed in support thereof and upon hearing the arguments of SRI.V.RAMCHANDER
GOUD, Advocate for the petitioners.

W.P.No.9879 of 2020

Between:

1. Javangula Swetha Krishna, Daughter of Javangula Venkateswara Rao,
Occupation. Student, aged about 26 years, Resident of 4-8-609/B, Gowliguda,
Hyderabad, Telangana-500012. Aadhar No.325883076814

2. Manne Vamsidhar Reddy, Son of Ramana Reddy, Occupation. Student, aged
about 29 years, Resident of 2-128,J R Pet, Atmakur,Nellore District. Aadhar
No.309551918993

3. Valikala Baby Susmitha Sri, Daughter of Valikala Venkata Seshaiah, Occupation.
Student, aged about 24 years, Resident of 28-2-734,near SVR _ school,Zakir
Hussain nagar road, Nellore. Aadhar No.256263074338

4. M.THEJA, Son of M.Lakshmipathi, Occupation. Student, aged about 25 years,
Resident of door no.4-5-4, Marpuri Street, Madanapalli, Chittoor District-517325.
Aadhar No.423854600427

5. Chimata Divyasree, Daughter of Chimata Suresh Babu, Occupation. Student,
aged about 24 years, Resident of 31-10-13, 2B Surya Pride Apartments,
Machavaram (lane beside SRR College), Vijayawada-520004.

6. Kosigi Anusha, Daughter of Kosigi Mallikarjunudu, Occupation. Student, aged
about 25 years, Resident of 203,Pavan residency, Alankar plaza, beside Bhupal
Complex, Kurnool, Andhra Pradesh-518001. Aadhar No.960956612497

7. Jakka Divya Sree, Daughter of Kosigi Mallikarjunudu, Occupation. Student, aged
about 26 years, Resident of Birrd RMO Bungalow, Svims Compound, Tirupati.
Aadhar No.754546761098

8. Singamsetty Sushma, Daughter of Singamsetty Seshubabu, Occupation.
Student, aged about 24 years, Resident of 20-6-1, Near Chekkavari Petrol Bunk,
Main Road, Narsipatnam, Visakhapatnam-531116. Aadhar No.460245211786

9. Jaladi Syam Priya, Daughter of Jaladi. Babu, Occupation. Student, aged about
25 years, Resident of D. No.26-27- 245/A, A.T. Agraharam, Fathimanagar,
Guntur-522004. Aadhar No.682761417808

10.Harika Bai Banavathu, Daughter of Banavathu Srinivasa Rao Naik, Occupation.
Student, aged about 25 years, Resident of F.No - 209, Ocean Green Apartments,
Kurmannapalem Simon Nagar, Vuda Phase-2 Duvwvada Visakhapatnam, Andhra
Pradesh - 530046. Aadhar No.389896449096

41.Syamala Viswanadha Reddy, Son of Syamala Koti Reddy, Occupation. Student,
aged about 25 years, Resident of 5- 15/3, Sivalayam Veedhi, Kozo, Mangalagiri
(Mandal), Guntur District -522503. Aadhar No.432002458361

12.G. P. N. Alekhya, Daughter of G. Murali Krishna, Occupation. Student, aged
about 24 years, Resident of Sivalayam Street, rusthumbada, Narsapur, west
godavari District. - 534275. Aadhar No.359009717755

13.Suma Chollangi, Daughter of G. Murali Krishna, Occupation. Student, aged
about 24 years, Resident of 3- 402/21, Vasanthanagar, Kakinada, East Godavari,
Andhra Pradesh. Aadhar No.829679589158

14.B.Vinay Akhil, Son of B.Prabhakar, Occupation. Student, aged about 25 years,
Resident of Door no.21-13-26, Netaji Street Near Water Plant, Madhura Nagar,
Vijayawada 520011. Aadhar No.369365176752

15.Mungi Sasi Kumar, Son of Mungi Vasudev, Occupation. Student, aged about 25
years, Resident of DR No.2.2.4.8 Sali Street, Illisipuram, Srikakulam, Andhra
Pradesh. Aadhar No.282773720539

16. Ajai Kranthi Kuwvarapu, Son of Isak Kuvvarapu, Occupation. Student, aged about
31 years, Resident of H. No . 9 - 34, Bestavaripeta (Mandal 86 Post), Prakasham
District, Andhra Pradesh - 523334. Aadhar No.767662796754

17.Pulletikurti Mrudula, Son of P J V Prasad, Occupation. Student, aged about 25
years, Resident of 315-B, sector 7, Ukkunagaram, Visakhapatnam, Andhra
Pradesh - 530032. Aadhar No.887369679908

48.Puli Sampath Benarjee, Son of PULISANJEEVARAO, Occupation. Student, aged
about 26 years, Resident of D.No.3-4,Near CSI School, Kethanakonda Post
lbrahimpatnam Md Krishna District AP -521456. Aadhar No.7511694286336

19. Jarabhala Sandhya, Daughter of Jarabhala Badya, Occupation. Student, aged
about 25 years, Resident of DRWA No.676, Devinagar 6th Lane, Vijayawada.
Aadhar No.774912146673

20.Challa Udaya Kumari, Daughter of CH.R.K.PRASAD, Occupation. Student, aged
about 25 years, Resident of 1-36A, Beside NH43, Bondapalli, Vizianagaram
535260. Aadhar No.962932477640

21.Vishnubhatla Sravani, Daughter of V. Mohan kumar, Occupation. Student, aged
about 25 years, Resident of G-14 Pradeep Nagar, Industrial Estate, VT
agraharam Dharmapuri, Vizianagaram. Aadhar No.446936674488

22.Vadlamannati Bhavyasri, Daughter of Vadlamannati Venkata Krishna Rao,
Occupation. Student, aged about 25 years, Resident of Rama Krishna Enclave
Ramavarappadu, Vijayawada. Aadhar No.436706315789

23.Bushra Farheen, Daughter of Mohammad Basheer Ahamad, Occupation.
Student, aged about 25 years, Resident of DNO-18/22/67, Bara Imam Panja,
Ponnur Road, Guntur. Aadhar No.766146396882

24.Nazia Sultana, Daughter of Gulam Ahamed, Occupation. Student, aged about 25
years, Resident of 30- 27-20/ 3,Ghalib Khan Manzil, 2nd Floor, Near Ambedkar
Statue, Appaya nagar, Madhavadhara, Vishakapatnam,530007. Aadhar
No.822586616702

25.Shaik. Nazeema, Daughter of Shaik.Saidulu bude, Occupation. Student, aged
about 23 years, Resident of Door no.25-17-401, 11th Lane, srinivasrao pet, near
peerla chavdi, Guntur, 522004. Aadhar No. 715657038340

26.D. Pratyusha, Daughter of D. Sreenivasa Rao, Occupation. Student, aged about
26 years, Resident of Flat No. 302 Pranathi Heavens, Vuda Phase 1,
Kurmannapalem, Visakhapatnam. Aadhar No. 480914006884

27.Dara Manojroy, Son of Dara N R Sudhakar, Occupation. Student, aged about 25
years, Resident of D.No-1-1/ 4, HIG-55, Housing board colony, Rajahmundry,
East Godavari District. Aadhar No.349725560286

28.Pilla Jyothirmai, Son of Pilla Eswara Rao, Occupation. Student, aged about 25
years, Resident of D-no. 6-28, Sri Ranga Nagar Colony, Lankelapalem,
Paravada Mandal, Visakhapatnam- 531019. Aadhar No.758344017243

29.Venkata Durga Sai Vikas Mahankali, Son of Ramu Mahankali, Occupation.
Student, aged about 24 years, Resident of 8-5-10, Pantakalavaroad,
Benerjeepeta Eluru-534001. Aadhar No. 818372163060

30. Vutukuri.Sudha Priyanka, Daughter of Vutukuri Subbarao, Occupation. Student,
aged about 24 years, Resident of Door no.5-48, Police Station road, parchur,
Prakasam district, Andhra Pradesh, Aadhar No.687362783549

31.Gujjala Krishnamurthy, Son of Gujjala Anjineyulu, Occupation. Student, aged
about 27 years, Resident of 5-64, Muddalapuram(V) Kannepalli,
Bramhasamudram (M), Anantapur (Dist), Anshra Pradesh 515763. Aadhar No.
351954458394

32.Sunkara Nagarjuna Reddy, Son of Sunkara Thripura Reddy, Occupation.
Student, aged about 24 years, Resident of 4-25A, Marella, Mundlamuru Mandal,
Prakasam District - 523201. Aadhar No. 548532101251

33.Penke Prudhvi, Son of P.V.V.Satyanarayana, Occupation. Student, aged about
25 years, Resident of 1-112, vakada, karapa mandal, East Godavari dst, Andhra
Pradesh. Aadhar No. 352383407782

34.Veesam Venkat Sai, Son of Veesam Durga Rao, Occupation. Student, aged
about 24 years, Resident of Flat No.105, B block, Survey nilayam, gorantla,
guntur-522034. Aadhar No. 775398768330

35. Kilaparti Kavya, Daughter of Kilaparthi Venkata Rao, Occupation. Student, aged
about 25 years, Resident of 4/148, Near Ramalayam Velampeta, Pentapadu(M),
West Godavari - 534166. Aadhar No. 330915506069

36.Lavanya Lakshmi Kornepati, Daughter of Shanmukha Sai Baba Kornepati,
Occupation. Student, aged about 24 years, Resident of 10-3-12/1, beside Veera
Raghava Swami Temple, Mutte vari Street, Perala, Chirala, Prakasam district.
Aadhar No. 340265563846

37.Kastala Snigdha Sri, Daughter of kastala kantha rao, Occupation. Student, aged
about 26 years, Resident of Nagavarappadu, Gudivada. Aadhar No.
900087383533

38.D. Tejaswi, Daughter of D. Vidyasagar, Occupation. Student, aged about 24
years, Resident of c/o D. Vidyasagar Drawing teacher, Near parivarthana school,
Sattenapalli. Aadhar No.841732774589

29.Mohammed Naseema Sulthana, Daughter of Mohammed Ruhulla, Occupation.
Student, aged about 24 years, Resident of D.No 17 / 104, Kanuru, Vijayawada,
Aadhar No.891468476193

aeneees Petitioners
AND

1. Union of India, Represented by its Secretary, Ministry of Health and Family
Welfare, Nirman Bhavan, New Delhi-110011.

2. Directorate General Of Health Services, Represented By Medical Ceunselling
Committee- P.G Medical/Dental Counselling-NEET Ministry of Health and Family
Welfare, Government of India, Room No. 348. A Wing, Nirman Bhavan, New
Delhi-110011

3. The State of Andhra Pradesh, Represented by its Principal Secretary,
Department of Higher Education, Secretariat, Vijayawada-522238.

4. Dr. N.T.R University Of Health and Sciences, NH16, Service Road, Gunadala,
Vijayawada, Andhra Pradesh-520008, Represented by its Registrar.

5. Andhra Pradesh Higher Education Regulatory & Monitoring Commission
(APHERMC), 3rd floor, Sree Mahendra Enclave, NRI Block (C-Block), NH-16,
Tadepalli, Guntur District-522501, Represented by its Secretary.

6. Medical Council of India, Pocket-14, Sector - 8, Dwaraka Phase - 1, New Delhi-
110077, Represented by its Secretary General.

7. Dental Council of India, Aiwan-E-Galib Marg, Kotla Road Temple, Lane,
Opp.Mata Sundari College for Women, New Delhi -- 110002. Represented by its
President.

8. Narayana Medical College, at Nellore, Chintareddy Palem, Nellore, Andhra
Pradesh 524003, Represented by its Principal.

9. Konaseema Institute of Medical Science at Amalapuram, NH-216, Chaitanya
Health City, Amalapuram, Andhra Pradesh 533201, Represented by its Principal.

10. Maharaja Institute of Medical Science, at Vizianagaram, 31-15, Nellimarla, near
MDO Office, Vizianagaram, Andhra Pradesh - 535217.

11.Alluri Seetharamaraju Academy of Medical Sciences (ASRA) at Eluru, West
Godavari District, Andhra Pradesh-534005, Represented by its Principal.

seeeaes Respondents

Petition under Article 226 of the Constitution of India praying that in the
circumstances stated in the affidavit filed therewith, the High Court may be pleased to
issue an appropriate Writ, Order or Direction more particularly one in the nature of Writ
of Mandamus, declaring the action of the Respondent Nos.8 to 11 colleges herein in not
permitting the Petitioner to Report and Pay Fee for the Admission into P.G Medical/
Dental Courses for the Academic Year 2020-21 under Competent Authority Quota
(Phase-!) vide Web Counselling, dated 29.05.2020 to 31.05.2020 conducted by the
Respondent No.4 University and also the inaction of the Respondent Nos.1 to 7 herein
in not taking any action on the Respondent No.8 to 11 for the said illegal action of
closing down the institution abruptly as illegal, arbitrary, abuse of executive powers,
violative of the regulations and guidelines of the Respondent Nos.1 to 7 herein and
Articles 14, and 19 of the Constitution of India and consequently direct the Respondent
Nos.8 to 11 herein to permit the Petitioner to Report and Pay Fee for the Admission into
P.G Medical Course for the Academic Year 2020-21 under Competent Authority Quota
(Phase-l) on or before deadline i.e., 10.06.2020 which is set by Respondent No.4;

IA NO: 1 OF 2020

Petition under Section 151 CPC praying that in the circumstances stated in the
affidavit filed in support of the writ petition, the High Court may be pleased to direct the
Respondent Nos.8 to 11 herein to permit the Petitioner to Report and Pay Fee for the
Admission into P.G Medical Course (General Medicine) for the Academic Year 2020-21
under Competent Authority Quota (Phase-l) on or before deadline i.e., 10.06.2020
which is set by Respondent No.4, pending disposal of Writ Petition No.10292 of 2020,
on the file of the High Court.

The petition coming on for hearing, upon perusing the Petition and the affidavit
filed in support thereof and upon hearing the arguments of SRI.V.RAMCHANDER

GOUD, Advocate for the petitioners.

ORDER:

These petitions are filed under Section 151 of Code of Civil Procedure, seeking interim direction against respondent -- medical college to permit the petitioners to report and pay fee for the admission into P.G.Medical Course (General Medicine) for the academic year 2020-21 under Competent Authority Quota (Phase-l) on or before the deadline i.e. 10.06.2020, which is set by respondent No.4 pending disposal of the writ petitions.

The writ petitions are filed questioning the act of the respondent -- college authorities denying admission on payment of fee fixed by regulatory authority though they were selected as a candidate for admission into P.G. Medical Course on the ground that they are going to run the institutions. Therefore, the act of the medical colleges is questioned impleading the concerned authorities of the State.

During pendency of writ petitions, in pursuance of the Public Notice No.MCI-7(10)/10/2020-Legal/10310/102394 issued by Board of Governors in supersession of Medical Council of India, time was extended for admissions into P.G.Medical Course. Thereupon, the matter was adjourned from time to time either at the request of the petitioners or respondents, but till date, no counters are filed before the Court.

While the matter stood thus, Dharnas have taken place by P.G. Medical students against the denial of admission and due to Dharnas conducted by P.G. Medical Students, Andhra Pradesh Private Medical and Dental Colleges Managements Association and students entered into an understanding subject to certain conditions mentioned in the affidavit and result of the writ petitions, issued a public notice dated 29.06.2020 by the Secretary, Andhra Pradesh Private Medical and Dental Colleges Managements Association, wherein it is stated as follows:

"Covid-19 pandemic has taken the country by storm. As a result most of the educational institutions remained closed since the last week of March 2020. Affiliated hospitals of Private unaided medical colleges were converted into Covid-19 Hospitals.

In the wake of resurgence of Covid-19 infection in the fortnight, examinations were cancelled or postponed to later date; admission process to professional institutions was delayed. Students community was put to undue distress. In the midst of the pandemonium, APHER & MC has surprised the private medical and dental colleges managements association by fixing lower & unsustainable fee structure to the postgraduate medical and dental course in the state of Andhra Pradesh.

Aggrieved by decision of the Commission and its approval by AP Government through its GOMs.No.56 of H & FW (C1) dated 29 May 2020, the APPMDCMA has filed a batch of WPs No.9969 of 2020, 9973 of 2020 and 9880 of 2020 in AP High Court in the first week of Jun 2020. The WP is yet to be adjudicated.

The member institutions of the association are deeply concerned with the deleterious effects on postponement of the admission process on healthcare manpower generation in the State.

In the light of the above APPMDCMA has unanimously decided to admit candidates selected to various PG Courses by Dr.NTR University of Health Sciences subject to condition that each student shall give an affidavit stating that he/she will abide by the decision of Court of Law in all matters including tuition and other fee in the aforesaid batch of writ petitions."

In pursuance of the same, two proforma affidavits were prepared for admission into P.G. Medical Course by Association subject to furnishing affidavit by the students. First affidavit is styled as "Tuition fee bond by student for convenor quota, Management quota" and second affidavit is styled as "Tuition fee affidavit by student for convenor quota, Management quota."

Students and managements agreed for the terms mentioned in the said affidavits, more particularly, to pay tuition fee of Rs.45,000/- for three (3) years in addition to the fee fixed by the authorities and the same is subject to final result of the writ petitions. Later, a notification dated 04.07.2020 was issued by Dr.NTR University of Health Sciences, Andhra Pradesh, Vijayawada informing that the last date for reporting at the allotted colleges by the selected candidates into PG Medical/Dental Courses for the academic year 2020-21 under Competent Authority Quota (Phase-1) is extended up to 04.00 p.m. on 10.07.2020.

Therefore, it is evident from the material on record, College managements and the students, who were selected for admission into P.G. Medical Course came to an understanding with regard to payment of fee, subject to result of the writ petitions and the students agreed for payment of additional amount of Rs.45,000/- for each year, the Managements also agreed to admit students on compliance of conditions, subject to result of the writ petitions.

Senior Counsel Sri K.G.Krishna Murthy, Y.V.Ravi Prasad for the petitioners, and learned counsel Sri K.Rammanna Dora, Dharmesh DK Jaiswal, for the petitioners agreed to comply the conditions of understanding, whereas Sri A.Satya Prasad, learned senior counsel for the Medical College, Sri Vijay Kumar, 20 learned Counsel for the Dr.NTR University of Health Sciences, Andhra Pradesh, Vijayawada also agreed to admit the students subject to compliance of terms and conditions mentioned in the affidavits referred above.

Whereas Sri D.V.Seetharama Murthy, learned Senior Counsel for Medical College, requested to issue a direction to pay 50% of the fee fixed for the last year in addition to the fee fixed by the regulatory authority for the year. But at this stage, it is difficult to accept the request of Sri D.V.Seetharama Murthy, learned Senior Counsel, appearing for Medical College, since the said college is a member of Andhra Pradesh Private Medical and Dental Colleges Managements Association, when the association itself agreed for admission subject to furnishing bond for payment of tuition fee etc., prescribed in the two affidavits referred above.

Learned Standing Counsel for Dr.NTR University of Health Sciences Sri Vijay Kumar and learned Government Pleader for Medical Education readily agreed for admission of students into P.G.Medical Course as they were already selected for admission into P.G.Medical Course subject to compliance of requirements. As the time was extended for admission into P.G.Medical Course (Phase-l) by notification issued by Dr.NTR University of Health Sciences, students must report to the concerned college for admission into P.G. Medical Course (Phase-l), otherwise they will lose their academic year in prosecuting their studies. On the other hand, College will not sustain any loss, in case the students are admitted into P.G. medical course subject to the understanding they arrived at. Therefore, considering the facts and circumstances of the case including subsequent events that took place after filing writ petitions, we direct the medical colleges in all the petitions to permit the petitioners/students to pay fee fixed by the Regulatory authority by executing bond in the proforma prescribed by the Andhra Pradesh Private Medical and Dental Colleges Managements Association within the specified time as notified by Dr.NTR University of Health Sciences, Andhra Pradesh, Vijayawada. This direction is only to subject to result of the writ petitions.

SD/-G.SRINIVAS REDDY ASSISTANT REGISTRAR ITTRUE COPY! For ASSISTAN STRAR To,

1. The Special Chief Secretary, Health, Medical and Family Welfare Department, State of Andhra Pradesh, 5th block, Ground Floor, Room No.157, A.P Secretariat, Velagapudi, Guntur District.

2. The Registrar, NTR Health University, NTR University of Health Sciences, Ring Road, Vijayawada-520 008, Andhra Pradesh.

3. The Principal Secretary, Department of Higher Education, Government of Andhra Pradesh, 4th Block, 1st Floor, Room No.267, A.P. Secretariat Office, Velagapudi, Guntur District.

4. The Secretary, AP Higher Education Regulatory and Monitoring Commission (APHER and MC) Higher Education Department, 3rd Floor, Sree Mahendra SRL Enclave, NRI Block (C-Block), NH-16, Tadepalli, Guntur District-522501, Andhra Pradesh.

5. The Secretary, Ministry of Health and Family Welfare, Medical Council of India, Government of India, Picket-14, Sector - 8, Dwarka Phase -1, New Delhi -- 110077.

6. The Secretary, Dental Council of India, Government of India, Aiwan-E-Galib Marg, Kotla Road, Temple lane, Opp. Mata Sundari College for Women, New Delhi-110002.

7. The Secretary, Andhra Pradesh Private Medical and Dental Colleges Management's Association, Door No.60-1-2/2, Siddhartha Nagar, Vijayawada Urban, Krishna District, Andhra Pradesh.

8. The Secretary General, Medical Council of India, Pocket-14, Sector - 8, Dwaraka Phase - 1, New Delhi-110077.

9. The Principal, Maharaja Institute Of Medical Science, at Vizianagaram, 31-15, Nellimarla, near MDO Office, Vizianagaram, Andhra Pradesh -- 535217

10. The Principal, Katuri Medical College And Hospital, Katuri Nahar, Guntur, Andhra Pradesh 500019.

11. The Principal, Dr. Pinnamaneni Sidhartha Institute of Medical Science And Research Foundation, Chinna Autapallu, Vijayawada-521286

12. The Principal, NRI Academy of Sciences, Chinakakani-Mangalagiri Mandal, Guntur District, Andhra Pradesh, 522503,

13. The Principal, Great Eastern Medical School & Hospital, Door No.3-51, Rajolu, Srikakulam District, Andhra Pradesh 532484.

14. The Secretary, Ministry of Health and Family Welfare, Union of India, Nirman Bhavan, New Delhi.

15. The Medical Counselling Committee, Directorate General of Health Services P.G Medical/Dental Counselling (NEET), Ministry of Health and Family Welfare, Nirman Bhavan, New Delhi

16. The President, Dental Council of India, Aiwan-E-Galib Marg, Kotla Road Temple, Lane, Opp.Mata Sundari College for Women, New Delhi -- 110002..

17. The Principal, Alluri Seetharamaraju Academy of Medical Sciences (ASRA) at Eluru, West Godavari District, Andhra Pradesh-534005,

18. The Principal, GSL Medical College And General Hospital at Rajamundry, NH-16, Lakshmi Puram Rajahmundry, Andhra Pradesh-533296,

19. The Principal, PES Institute of Medical Scheices & Research at Kuppam, NH- 219, Kuppam, Andhra Pradesh-517425, Represented by its Principal.

20. The President, Dental Council of India, Aiwan-E-Galib Marg, Kotla Road Temple, Lane, Opp.Mata Sundari College for Women, New Delhi -- 110002..

21. The Principal, Narayana Medical College, at Nellore, Chintareddy Palem, Nellore, Andhra Pradesh 524003

22. The Principal, Konaseema Institute of Medical Science at Amalapuram, NH- 216, Chaitanya Health City, Amalapuram, Andhra Pradesh 533201,

23. The Principal, Maharaja Institute Of Medical Science, at Vizianagaram, 31-15, Nellimarla, near MDO Office, Vizianagaram, Andhra Pradesh - 535217.

24. The Principal, Alluri Seetharamaraju Academy of Medical Sciences (ASRA) at Eluru, West Godavari District, Andhra Pradesh-534005 (1 to 24 by RPAD)

25. Two CCs to GP FOR MEDICAL & HEALTH, High Court Of Andhra Pradesh.

[OUT]

26.One CC to SRI.K.G.KRISHNA MURTHY, Advocate (OPUC)

27.One CC to SRI.Y.V.RAVI PRASAD, Advocate (OPUC)

28.Ong CC to SRI.K.V.RAMANNA DORA, Advocate (OPUC) 29, ne CC to SRI.VIJAY KUMAR, STANDING COUNSEL (OPUC)

i). One CC to SRILDHARMESH D.K.JAISWAL, Advocate (OPUC)

31.One CC to SRI.D.V.SEETHARAMA MURTHY, SENIOR COUNSEL (OPUC)

32.One CC to SRILA.SATYA PRASAD, SENIOR COUNSEL (OPUC)

33.One CC to Sri T.V.Jaggi Reddy, Advocate (OPUC) 34,One CC to SRILV.RAMCHANDER GOUD, Advocate (OPUC)

35. Two spare copies aN 22 HIGH COURT MSMJ & KSRJ DATED:09/07/2020 NOTE: POST ALL THE WRIT PETITIONS AFTER TWO WEEKS ORDER |.A.NO.1 OF 2020 IN W.P.Nos.10159, 10195, 10290, 10292, 10300, 10345, 10371, 9750, 9812, 9814, 9879 of 2020.

DIRECTION 5

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Andhra Pradesh High Court - Amravati