Madras High Court
Association Of Uco Bank Officers vs Uco Bank on 9 February, 2022
Author: V.Parthiban
Bench: V.Parthiban
1
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 09.02.2022
CORAM
THE HONOURABLE Mr.JUSTICE V.PARTHIBAN
W.P.No.35060 of 2016
Association of UCO Bank Officers,
(Reg.No.3357/CNI)
Rep.by its General Secretary (Affiliated to AIBOA)
No.328, Thambu Chetty Street,
Chennai 600 001. ... Petitioner
Vs
1.UCO Bank,
Rep.by its
Deputy General Manager,
Zonal Office, Chennai,
328, Thambu Chetty Street,
Chennai 600 001.
2.The Association of UCO Bank Officers,
328, Thambu Chetty Street,
Chennai 600 001.
... Respondents
R2 is suo-motu impleaded as per order dated
19.10.2018 in W.P.No.35060 of 2018.
PRAYER : Petition filed under Article 226 of the Constitution of India,
praying to issue a writ of Mandamus, to direct the respondent Bank to
consider the representation dated 16.09.2016 submitted by the petitioner
seeking to initiate action as per the Circular No.HO/PSD/IR(NEGO)/52-
1/2010/42 dated 12.08.2010, issued by the UCO Bank with regard to
https://www.mhc.tn.gov.in/judis
2
check off to registered trade Unions at zonal levels after affording an
opportunity of hearing to the petitioner and take appropriate action as per
law.
For Petitioner : Mr.C.K.Chandrasekar
For Respondents : Mr.Srinath Sridevan
ORDER
The learned counsel appearing for the petitioner submitted that the petitioner Association has instructed that they are not interested in conducting the case. Hence, he requested this Court to dismiss this writ petition as having become infructuous.
2. Recording the submission made by the learned counsel for the petitioner, this writ petition is dismissed as having become infructuous.
No costs.
09.02.2022 Index:Yes/No Internet:Yes gsk To https://www.mhc.tn.gov.in/judis 3
1.The Deputy General Manager, UCO Bank, Zonal Office, Chennai, 328, Thambu Chetty Street, Chennai 600 001.
2.The Association of UCO Bank Officers, 328, Thambu Chetty Street, Chennai 600 001.
https://www.mhc.tn.gov.in/judis 4 V.PARTHIBAN,J.
gsk W.P.No.35060 of 2016 09.02.2022 https://www.mhc.tn.gov.in/judis