Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 7 in The Goa, Daman And Diu Reorganisation Act, 1987 7. Election to fill the seat allotted to the State of Goa. - As soon as may be after the appointed day, election shall be held to fill the seat allotted in the Council of States to the State of Goa.
