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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(1)(p) in Rajasthan Civil Services (Pension) Rules, 1996

(p)"pension" includes gratuity except when the term pension is used in contradistinction to gratuity; but does not include dearness relief and Interim Relief;