Himachal Pradesh High Court
M/S Neptune Life Sciences (P) Ltd. And ... vs . Union Of India. on 1 March, 2025
M/s Neptune Life Sciences (P) Ltd. and others Vs. Union of India.
Cr.MMO No. 524 of 2024 01.03.2025 Present: Mr. Nikhil Thakur, Advocate, vice Mr. C.S. Thakur, Advocate, for the petitioners. Mr. Shashi Shirshoo, Central Government Counsel, for the respondent-UOI. As prayed for on behalf of the petitioner, rejoinder be filed within two weeks, as last opportunity, and the matter be listed thereafter.
(Rakesh Kainthla) Judge March 1st 2025 (Chander)