Section 35(2)(b) in The Arms Rules, 1962

[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(2)(b) in The Arms Rules, 1962

(b)where the place of despatch/destination of the articles is other than a port

(i)to the licensing authority at the port of export/re-import; and

(ii)if the route includes transport by rail, to the railway authorities at the station from which the consignment is to be despatched.