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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Uttar Pradesh - Subsection

Section 21(2)(i) in The Uttar Pradesh State Sports University Act, 2021

(i)to take decisions on question of policy relating to the administration and working of the University, to review, from time to time, the broad policies and programmes of the University, and to suggest measures for the improvement and development of the University: