Section 745Y(a) in Rules of the High Court of Judicature for Rajasthan, 1952
(a)The security for costs shall be paid in cash. The payment shall be made by means of a printed tender form in triplicate duly filled in English by the payer. The payer shall present the form to the Registrar between the hours of 10-30 A.M. and 11-30 A.M. (or when the Court is observing morning hours, between 7-30 A.M. and 8-30 A.M.).
