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[Cites 0, Cited by 0] [Section 105(1)] [Section 105] [Entire Act]

State of Madhya Pradesh - Subsection

Section 105(1)(iv) in The M.P. Griha Nirman Mandal Adhiniyam, 1972

(iv)all assets and liabilities of the Board referred to in Clause (i) shall vest in the Board established under Section 3;