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[Cites 0, Cited by 0] [Section 50(11)] [Section 50] [Entire Act]

State of Punjab - Subsection

Section 50(11)(d) in Punjab Self-Supporting Co-operative Societies Act, 2006

(d)indicate the amount of surplus earned or deficit incurred from provision of services to the non-members as distinct from surplus earned or deficit incurred because of services to members in normal course of business;