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[Cites 0, Cited by 0] [Section 65(1)] [Section 65] [Entire Act]

State of Rajasthan - Subsection

Section 65(1)(ii) in Rajasthan Land Pooling Schemes Act, 2016

(ii)where the person to be served is a partnership, if the document is addressed to the partnership at its principal place of business, identifying it by the name or style under which its business is carried on, and is either-