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[Cites 0, Cited by 0] [Section 2(8A)] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(8A)(d) in The Asansol Municipal Corporation Act, 1990.

(d)a Co-operative society, by whatever name called, registered or deemed to have been registered under the West Bengal Co-operative Societies Act, 1983;