Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 13 in The Rajasthan Boilers Rules, 1954 13. Inspectors to advise owners. - At the time of inspection, inspector should advise the owner and the person in charge of the boiler on the management and up-keep of the boiler with special reference to the amount of cleaning required in view of the quality of water used.
