Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 8 in Tamil Nadu Legislator's Pension Rules, 1977

8. Date of Payment of pension.

- The pension sanctioned under these rules shall be payable from the date specified in the order and shall not be commuted for lump sum. The pension shall become due for payment only on expiry of the month to which it relates.