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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Rajasthan - Subsection

Section 24(2)(c) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(c)mark the name of the voter in the marked copy of the list of voters indicate that a ballot paper has been issued to him without recording there in the serial number of the ballot paper issued to that voter;