Section 12(1)(vi) in Central Excise Rules, 2002

[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

(vi)No. 56/2003-Central Excise, dated the 25th June, 2003 [G.S.R. 513(E), dated the 25th June, 2003]; and

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