Delhi High Court - Orders
Ex-Sub.Balwant Singh vs Uoi & Ors on 10 March, 2023
Bench: Suresh Kumar Kait, Neena Bansal Krishna
$~14 (09.03.2023 list)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1925/2002
EX-SUB.BALWANT SINGH ..... Petitioner
Through: Adv. (appearance not given)
versus
UOI & ORS. ..... Respondents
Through: Ms.Monika Arora, CGSC with
Mr.Yash Tyagi & Mr.Subhrodeep
Saha, Advocate for UOI.
Mr.Ripu Daman Bhardwaj, CGSC for
UOI.
Sh.Hemandra Singh, DC (LAW)
BSF.
CORAM:
HON'BLE MR. JUSTICE SURESH KUMAR KAIT
HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
ORDER
% 10.03.2023 Since 09.03.2023 was declared a holiday on account of 'Holi' vide notification No.823/I-G-4/Genl.-I/DHC dated 07.03.2023, therefore, the matter is taken up today.
The Hon'ble Division Bench has not assembled today. List on 08.05.2023.
BY ORDER (COURT MASTER) MARCH 10, 2023/ab Signature Not Verified Digitally Signed By:ALKA BOBAL Signing Date:10.03.2023 14:27