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Delhi High Court - Orders

Ex-Sub.Balwant Singh vs Uoi & Ors on 10 March, 2023

Bench: Suresh Kumar Kait, Neena Bansal Krishna

                          $~14 (09.03.2023 list)
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     W.P.(C) 1925/2002
                                EX-SUB.BALWANT SINGH                   ..... Petitioner
                                            Through: Adv. (appearance not given)

                                                      versus

                                UOI & ORS.                                         ..... Respondents
                                                      Through:     Ms.Monika Arora, CGSC with
                                                                   Mr.Yash Tyagi & Mr.Subhrodeep
                                                                   Saha, Advocate for UOI.
                                                                   Mr.Ripu Daman Bhardwaj, CGSC for
                                                                   UOI.
                                                                   Sh.Hemandra Singh, DC (LAW)
                                                                   BSF.

                                CORAM:
                                HON'BLE MR. JUSTICE SURESH KUMAR KAIT
                                HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
                                                      ORDER

% 10.03.2023 Since 09.03.2023 was declared a holiday on account of 'Holi' vide notification No.823/I-G-4/Genl.-I/DHC dated 07.03.2023, therefore, the matter is taken up today.

The Hon'ble Division Bench has not assembled today. List on 08.05.2023.

BY ORDER (COURT MASTER) MARCH 10, 2023/ab Signature Not Verified Digitally Signed By:ALKA BOBAL Signing Date:10.03.2023 14:27