Supreme Court - Daily Orders
Dy. Commissioner Of Income Tax Central ... vs Alankit Insurance Brokers Limited on 6 January, 2025
ITEM NO.56 COURT NO.14 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 54408/2024
[Arising out of impugned final judgment and order dated 03-04-2024
in WP No. 7281/2023 passed by the High Court of Delhi at New Delhi]
DY. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 28 Petitioner(s)
VERSUS
ALANKIT INSURANCE BROKERS LIMITED Respondent(s)
IA No. 291554/2024 - CONDONATION OF DELAY IN FILING)
Date : 06-01-2025 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE J.B. PARDIWALA
HON'BLE MR. JUSTICE R. MAHADEVAN
For Petitioner(s) Mr. S Dwarakanath, A.S.G.
Mr. Rupesh Kumar, Sr. Adv.
Mr. Raj Bahadur Yadav, AOR
Mr. Gaurang Bhushan, Adv.
Mr. Chandra Kant Sharma, Adv.
Mr. Ishaan Sharma, Adv.
Mr. Astha Singh, Adv.
For Respondent(s) Mr. Salil Kapoor, Adv.
Mr. Sumit Lalchandani, Adv.
Ms. Ananya Kapoor, Adv.
Mr. Ankit Agarwal, AOR
Ms. Viyushti Rawat, Adv.
Mr. Tarun Chanana, Adv.
UPON hearing the counsel the Court made the following
O R D E R
1. Delay condoned.
2. We have heard Mr. Rupesh Kumar, the learned senior counsel appearing for the revenue and Mr. Sumit Lalchandani, the learned senior counsel appearing for the respondent.
3. Signature Not Verified Issue notice Digitally signed by CHANDRESH Date: 2025.01.10
4. 19:42:51 IST Reason: Tag with D.No.53868/2024.
(CHANDRESH) (POOJA SHARMA) COURT MASTER (SH) COURT MASTER(NSH)