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State of Mizoram - Section

Section 47 in Mizoram Police Act, 2011

47. Village visits by Station House Officer/Officer-in-Charge.

- The Station House Officer/Officer-in-Charge shall visit every village under his jurisdiction, as per the minimum frequency prescribed by the Superintendent of Police through a general or special order, and shall interact with as many local residents as possible so as to assess the level of public satisfaction with the police.