Bombay High Court
Sandeep Dattatray Jadhav And Ors vs The Metal (Excluding Iron And Steel) And ... on 12 June, 2023
Author: Sandeep V. Marne
Bench: Sandeep V. Marne
Board Sr.No.:-0
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 1655 OF 2023
Sandeep Dattatray Jadhav And Ors ....PETITIONER
V/S
The Metal (excluding Iron And Steel) And Paper
....RESPONDENT
Market And Shops Mathadi Laboru Board And Ors CORAM : HON'BLE THE ACTING CHIEF JUSTICE & HON'BLE SHRI JUSTICE SANDEEP V. MARNE, JJ DATE : 12th June, 2023 P.C. :
Due to paucity of time the matter is adjourned to 24/07/2023 In case any ad-interim/interim relief is operating till today, the said order will continue to operate till the next date. If ad-interim/interim relief is not granted for a limited period, the said order will remain unaffected.
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