Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 8] [Entire Act] State of Tripura - Section Section 7 in Tripura Markets Act, 1979 7. Duty of sellers. - No person shall sell or expose for sale any rotten or decomposed articles of food in any market.
