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[Cites 0, Cited by 0] [Section 35(4)] [Section 35] [Entire Act]

State of Rajasthan - Subsection

Section 35(4)(f) in Rajasthan Ayurved Nursing Council Act, 2012

(f)any other expenses incurred for the promotion and development of Ayurved Nursing education, research and training, declared by the Council to be in the general interest of Ayurved Nursing education and profession.