Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Odisha - Subsection Section 25(2) in Orissa Universities Act, 1989 (2)Regulations so made shall come into force on such date as the Academe Council may specify in that behalf ;Provided that the concerned Vice-Chancellor may, if in his opinion it is necessary so to do, give immediate effect to any such Regulation.
