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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(o) in Kerala Town and Country Planning Act, 2016

(o)"land pooling" means assembling of small land parcels into a large land parcel providing it with infrastructure in a planned manner and returning the re-constituted land to the owners, alter deducting the cost of the provision of infrastructure and public spaces by the sale of some land or otherwise where infrastructure is provided;