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[Cites 0, Cited by 0] [Section 130(2)] [Section 130] [Entire Act]

State of Uttar Pradesh - Subsection

Section 130(2)(xxviii) in The U.P. Co-operative Societies Act, 1965

(xxviii)procedure to be followed in various proceedings under this Act including proceedings before the Registrar, an arbitrator or board of arbitrators or before Tribunals or other authorities in entertaining and disposing of appeals and reviews;