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Union of India - Section

Section 127 in The Indian Electricity Rules, 1956

127. Shot-firing .-(1) When shot-firing is in progress adequate precautions shall be taken to protect apparatus and conductors other than those used for shot-firing from injury.

(2)Current from lighting or power circuits shall not be used for firing shots.
(3)The provisions of rule 123 shall apply in regard to the covering and protection of shot-firing cables, and adequate precautions shall be taken to prevent such cable touching other cables and apparatus.