Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Punjab - Subsection Section 26(1) in The Punjab Municipal Act, 1999 (1)The Mayor or the Senior Deputy Mayor or the Deputy Mayor may, at any time, by writing under this hand addressed to the Divisional Commissioner, resign his office.
