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[Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act]

State of Maharashtra - Subsection

Section 30(1)(xii) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983

(xii)[ three members of the Maharashtra Legislative Assembly, nominated by the Speaker of the Maharashtra Legislative Assembly. [[Clauses (xii) and (xiii) were substituted by Maharashtra 27 of 2005 Section 6, (w.e.f. 19.5.2005).