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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Andhra Pradesh - Subsection

Section 35(4) in Damodaram Sanjivayya National Law University Act, 2008

(4)[ The accounts of the University shall be audited by the Accountant General, Andhra Pradesh or any other auditor appointed by him.] [Substituted by Act No. 1 of 2019, dated 17.2.2019.]