Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 59(2)] [Section 59] [Entire Act]

State of Punjab - Subsection

Section 59(2)(a) in The Punjab Co-operative Societies Act, 1961

(a)to institute and defend suits and other legal proceedings on behalf of the co-operative society by the name of his office;