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[Cites 0, Cited by 0] [Section 60(2)] [Section 60] [Entire Act]

State of Telangana - Subsection

Section 60(2)(b) in Telangana Jagirdars Debt Settlement Act, 1952

(b)the form of application and the manner of signing and verification thereof under sub-section (2) and the manner of giving notice under sub-section (3) of section 15;