Section 8(2) in The Unit Trust Of India (Transfer Of Undertaking And Repeal) Act, 2002
(2)On the vacation of his office, the Administrator shall forthwith deliver, to the Central Government or any institution or officer specified by it, possession of all assets and properties representing and relatable to the specified undertaking which a e in his possession, custody and control on the date immediately preceding the date on which he vacates his office as the Administrator.
