Madhya Pradesh High Court
M/S. Jmc Projects (India) Ltd. vs Santosh Singh on 22 January, 2018
THE HIGH COURT OF MADHYA PRADESH
WP-14987-2016
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(M/S. JMC PROJECTS (INDIA) LTD. Vs SANTOSH SINGH)
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7
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Jabalpur, Dated : 22-01-2018
Pr
Shri Akshay Sapre, learned counsel for the petitioners.
Shri Prakash Upadhyay, learned counsel for the respondents.
a The learned counsel for the petitioners prays for and is granted hy two weeks time to file a rejoinder.
ad List thereafter.
M Interim order granted on earlier occasion to continue till the next date of hearing.
of rt (RAVI SHANKAR JHA) (NANDITA DUBEY) JUDGE JUDGE ou C h ig ak H Digitally signed by ASHISH KOSHTA Date: 2018.01.22 14:49:54 +05'30'