Supreme Court - Daily Orders
Google Llc vs Competition Commission Of India on 22 January, 2024
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ITEM NO.31 COURT NO.1 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).4098/2023
GOOGLE LLC & ANR. Appellant(s)
VERSUS
COMPETITION COMMISSION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION and IA No.119605/2023-GRANT OF INTERIM RELIEF and IA
No.119609/2023-PERMISSION TO FILE LENGTHY LIST OF DATES and IA
No.119608/2023-APPROPRIATE ORDERS/DIRECTIONS)
WITH
C.A. No. 4104/2023 (XVII)
(FOR ADMISSION and IA No.120631/2023-EX-PARTE AD-INTERIM RELIEF)
Date : 22-01-2024 These appeals were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE J.B. PARDIWALA
HON'BLE MR. JUSTICE MANOJ MISRA
For Appellant(s) Mr. Harish Salve, Sr. Adv.
Mr. Maninder Singh, Sr. Adv.
Mr. Arun Kathpalia, Sr. Adv.
Mr. Vijayendra Pratap Singh, Adv.
Mr. Snehasish Mukherjee, AOR
Mr. Toshit Shandilya, Adv.
Mr. Ravisekhar Nair, Adv.
Mr. Parthasarathi Jha, Adv.
Ms. Sayobani Basu, Adv.
Mr. Raghav Seth, Adv.
Mr. Mohith Gauri, Adv.
Mr. Deepanshu Poddar, Adv.
Mr. Anant Narayan Misra, Adv.
Ms. Ileina Srivastava, Adv.
Ms. Ketki Agrawal, Adv.
Ms. Bhaavi Agrawal, Adv.
Mr. Raghav Shankar, Adv.
Mr. Ajay Sabharwal, Adv.
Signature Not Verified
Ms. Manmeet Kaur Sareen, Adv.
Mr. Rangasaran Mohan, Adv.
Digitally signed by
Sanjay Kumar
Date: 2024.01.22
17:53:49 IST
Reason: Ms. Bani Brar, Adv.
Mr. Aditya Dhupar, Adv.
Mr. Udai Khanna, Adv.
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Mr. N Venkataraman, A.S.G.
Mr. Samar Bansal, Adv.
Mr. Manu Chaturvedi, Adv.
Mr. Tahir Ashraf Siddiqui, AOR
Mr. V Chandrashekhar Bharati, Adv.
Ms. Shruti Shivkumar, Adv.
Ms. Amrita Chandramouli, Adv.
For Respondent(s) Mr. N Venkataraman Senior Advocate, A.S.G.
Mr. Samar Bansal, Adv.
Mr. Manu Chaturvedi, Adv.
Mr. Tahir Ashraf Siddiqui, AOR
Mr. Ashirvad Kumar Yadav, Adv.
Mr. Aditya Pandey, Adv.
Mr. V Chandrashekhar Bharathi, Adv.
Mr. Harish Salve, Sr. Adv.
Mr. Maninder Singh, Sr. Adv.
Mr. Arun Kathpalia, Sr. Adv.
Mr. Vijayendra Pratap Singh, Adv.
Mr. Toshit Shandilya, Adv.
Mr. Ravisekhar Nair, Adv.
Mr. Parthsarathi Jha, Adv.
Ms. Sayobani Basu, Adv.
Mr. Raghav Seth, Adv.
Mr. Mohith Gauri, Adv.
Mr. Anant Narayan Misra, Adv.
Mr. Deepanshu Poddar, Adv.
Ms. Ileina Srivastava, Adv.
Ms. Ketki Agarwal, Adv.
Ms. Bhaavi Agarwal, Adv.
Mr. Raghav Shankar, Adv.
Mr. Ajay Sabharwal, Adv.
Ms. Manmeet Kaur Sareen, Adv.
Mr. Rangaran Mohan, Adv.
Ms. Bani Brar, Adv.
Mr. Aditya Dhupar, Adv.
Mr. Udai Khanna, Adv.
Mr. Snehasish Mukherjee, AOR
Mr. Abir Roy, Adv.
Mr. Aman Shankar, Adv.
Mr. Lzafeer Ahmad B. F., AOR
Mr. Abir Roy, Adv.
Mr. Aman Shankar, Adv.
Ms. Biyanka Bhatia, Adv.
Mr. Sasthibrata Panda, Adv.
Mr. T. Sundar Ramanathan, AOR
Mr. S. S. Shroff, AOR
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UPON hearing the counsel the Court made the following
O R D E R
List the appeals on 30 April 2024 for three days.
(SANJAY KUMAR-I) (SAROJ KUMARI GAUR) DEPUTY REGISTRAR ASSISTANT REGISTRAR