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Supreme Court - Daily Orders

Google Llc vs Competition Commission Of India on 22 January, 2024

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     ITEM NO.31                         COURT NO.1                   SECTION XVII

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

                                   Civil Appeal    No(s).4098/2023

     GOOGLE LLC & ANR.                                                Appellant(s)

                                                  VERSUS

     COMPETITION COMMISSION OF INDIA & ORS.                           Respondent(s)

     (FOR ADMISSION and IA No.119605/2023-GRANT OF INTERIM RELIEF and IA
     No.119609/2023-PERMISSION TO FILE LENGTHY LIST OF DATES and IA
     No.119608/2023-APPROPRIATE ORDERS/DIRECTIONS)

     WITH
     C.A. No. 4104/2023 (XVII)
     (FOR ADMISSION and IA No.120631/2023-EX-PARTE AD-INTERIM RELIEF)

     Date : 22-01-2024 These appeals were called on for hearing today.

     CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE J.B. PARDIWALA
                         HON'BLE MR. JUSTICE MANOJ MISRA

     For Appellant(s)              Mr. Harish Salve, Sr. Adv.
                                   Mr. Maninder Singh, Sr. Adv.
                                   Mr. Arun Kathpalia, Sr. Adv.
                                   Mr. Vijayendra Pratap Singh, Adv.
                                   Mr. Snehasish Mukherjee, AOR
                                   Mr. Toshit Shandilya, Adv.
                                   Mr. Ravisekhar Nair, Adv.
                                   Mr. Parthasarathi Jha, Adv.
                                   Ms. Sayobani Basu, Adv.
                                   Mr. Raghav Seth, Adv.
                                   Mr. Mohith Gauri, Adv.
                                   Mr. Deepanshu Poddar, Adv.
                                   Mr. Anant Narayan Misra, Adv.
                                   Ms. Ileina Srivastava, Adv.
                                   Ms. Ketki Agrawal, Adv.
                                   Ms. Bhaavi Agrawal, Adv.
                                   Mr. Raghav Shankar, Adv.
                                   Mr. Ajay Sabharwal, Adv.
Signature Not Verified
                                   Ms. Manmeet Kaur Sareen, Adv.
                                   Mr. Rangasaran Mohan, Adv.
Digitally signed by
Sanjay Kumar
Date: 2024.01.22
17:53:49 IST
Reason:                            Ms. Bani Brar, Adv.
                                   Mr. Aditya Dhupar, Adv.
                                   Mr. Udai Khanna, Adv.
                                 2


                    Mr. N Venkataraman, A.S.G.
                    Mr. Samar Bansal, Adv.
                    Mr. Manu Chaturvedi, Adv.
                    Mr. Tahir Ashraf Siddiqui, AOR
                    Mr. V Chandrashekhar Bharati, Adv.
                    Ms. Shruti Shivkumar, Adv.
                    Ms. Amrita Chandramouli, Adv.

For Respondent(s)   Mr. N Venkataraman Senior Advocate, A.S.G.
                    Mr. Samar Bansal, Adv.
                    Mr. Manu Chaturvedi, Adv.
                    Mr. Tahir Ashraf Siddiqui, AOR
                    Mr. Ashirvad Kumar Yadav, Adv.
                    Mr. Aditya Pandey, Adv.
                    Mr. V Chandrashekhar Bharathi, Adv.

                    Mr. Harish Salve, Sr. Adv.
                    Mr. Maninder Singh, Sr. Adv.
                    Mr. Arun Kathpalia, Sr. Adv.
                    Mr. Vijayendra Pratap Singh, Adv.
                    Mr. Toshit Shandilya, Adv.
                    Mr. Ravisekhar Nair, Adv.
                    Mr. Parthsarathi Jha, Adv.
                    Ms. Sayobani Basu, Adv.
                    Mr. Raghav Seth, Adv.
                    Mr. Mohith Gauri, Adv.
                    Mr. Anant Narayan Misra, Adv.
                    Mr. Deepanshu Poddar, Adv.
                    Ms. Ileina Srivastava, Adv.
                    Ms. Ketki Agarwal, Adv.
                    Ms. Bhaavi Agarwal, Adv.
                    Mr. Raghav Shankar, Adv.
                    Mr. Ajay Sabharwal, Adv.
                    Ms. Manmeet Kaur Sareen, Adv.
                    Mr. Rangaran Mohan, Adv.
                    Ms. Bani Brar, Adv.
                    Mr. Aditya Dhupar, Adv.
                    Mr. Udai Khanna, Adv.
                    Mr. Snehasish Mukherjee, AOR

                    Mr. Abir Roy, Adv.
                    Mr. Aman Shankar, Adv.
                    Mr. Lzafeer Ahmad B. F., AOR

                    Mr. Abir Roy, Adv.
                    Mr. Aman Shankar, Adv.
                    Ms. Biyanka Bhatia, Adv.
                    Mr. Sasthibrata Panda, Adv.
                    Mr. T. Sundar Ramanathan, AOR

                    Mr. S. S. Shroff, AOR
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UPON hearing the counsel the Court made the following
                       O R D E R

List the appeals on 30 April 2024 for three days.

(SANJAY KUMAR-I) (SAROJ KUMARI GAUR) DEPUTY REGISTRAR ASSISTANT REGISTRAR