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Rajasthan High Court - Jaipur

Jagdev Singh vs State Of Raj And Ors on 18 May, 2022

Author: Inderjeet Singh

Bench: Inderjeet Singh

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                      S.B. Civil Writ Petition No. 4332/2003

                                    Jagdev Singh
                                                                                                            ----Petitioner
                                                                             Versus
                                    State Of Raj And Ors
                                                                                                          ----Respondent

For Petitioner(s) : Mr. Sandeep Saxena For Respondent(s) : Mr. P.S. Naruka on behalf of Mr. Rupin Kala, GC HON'BLE MR. JUSTICE INDERJEET SINGH Order 18/05/2022 Application for early listing is allowed.

List on 01.08.2022.

(INDERJEET SINGH),J Upendra Pratap Singh /23 (Downloaded on 19/05/2022 at 09:48:35 PM) Powered by TCPDF (www.tcpdf.org)