Rajasthan High Court - Jaipur
Jagdev Singh vs State Of Raj And Ors on 18 May, 2022
Author: Inderjeet Singh
Bench: Inderjeet Singh
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 4332/2003
Jagdev Singh
----Petitioner
Versus
State Of Raj And Ors
----Respondent
For Petitioner(s) : Mr. Sandeep Saxena For Respondent(s) : Mr. P.S. Naruka on behalf of Mr. Rupin Kala, GC HON'BLE MR. JUSTICE INDERJEET SINGH Order 18/05/2022 Application for early listing is allowed.
List on 01.08.2022.
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