Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 13 in The Punjab Sugarcane (Regulation of Purchase and Supply) Act, 1953

13. Prohibition of distribution of certain kinds of seedcane.

(1)The occupier of a factory or any other person acting on his behalf shall not distribute seedcane of any variety to any person to be used by cane-growers or the members of Cane-growers' Co-operative Societies in any area if the same has been declared under this Act, to be unsuitable for the factory.
(2)The occupier of a factory or any other person acting on his behalf shall not plant cane of any variety declared under this Act, to be unsuitable for the factory.