Section 16(2)(c) in Dangerous Goods (Arrival, Receipt, Transport, Handling and Storage), in Jawaharlal Nehru Port Regulations, 2007

[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

(c)ensure those repairs to any part of vessel requiring use of open flame or open fires are not carried out.

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