Bombay High Court
Crown Worldwide Private Limited vs Ani Technologies Private Limited on 16 July, 2025
26-ARBAP(L)-27659-2024.DOC
Shivgan
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
ARBITRATION APPLICATION (L) NO.27659 OF 2024
Crown Worldwide Private Limited ...Applicant
Versus
ANI Technologies Private Limited ...Respondent
None for the Applicant.
None for the Respondent.
CORAM Dr. Neela Gokhale, J.
DATED: 16th July 2025 PC:-
1. None for the Applicant.
2. List on 21st July 2025.
(Dr. Neela Gokhale, J) Digitally signed by SHAMBHAVI SHAMBHAVI NILESH NILESH SHIVGAN SHIVGAN Date:
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