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Bombay High Court

Crown Worldwide Private Limited vs Ani Technologies Private Limited on 16 July, 2025

                                                                           26-ARBAP(L)-27659-2024.DOC




                                                                                                     Shivgan



                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                     ORDINARY ORIGINAL CIVIL JURISDICTION
                               ARBITRATION APPLICATION (L) NO.27659 OF 2024
                        Crown Worldwide Private Limited                                   ...Applicant
                             Versus
                        ANI Technologies Private Limited                               ...Respondent


                        None for the Applicant.
                        None for the Respondent.

                                                      CORAM     Dr. Neela Gokhale, J.

DATED: 16th July 2025 PC:-

1. None for the Applicant.
2. List on 21st July 2025.

(Dr. Neela Gokhale, J) Digitally signed by SHAMBHAVI SHAMBHAVI NILESH NILESH SHIVGAN SHIVGAN Date:

2025.07.17 10:49:01 +0530 Page 1 of 1 16th July 2025 ::: Uploaded on - 17/07/2025 ::: Downloaded on - 02/08/2025 03:59:09 :::