Delhi High Court - Orders
Lovelesh Singhal Prop Shivani Overseas vs Commissioner, Delhi Goods And Services ... on 10 April, 2023
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~20 to 23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 16353/2022
LOVELESH SINGHAL PROP SHIVANI OVERSEAS
..... Petitioner
Through: Mr. A.K. Babbar &
Mr. Surinder Kumar,
Advs.
versus
COMMISSIONER, DELHI GOODS AND SERVICES
TAX & ORS. ..... Respondents
Through: Mr. Rajeev Aggarwal,
ASC with Ms. Shilpa
Singh, Adv. for R3
+ W.P.(C) 16365/2022
SANTOSH KUMAR GUPTA PROP. MAHAN
POLYMERS ..... Petitioner
Through: Mr. A.K. Babbar &
Mr. Surinder Kumar,
Advs.
versus
UNION OF INDIA THROUGH SECRETARY & ORS.
..... Respondents
Through: Mr. Asheesh Jain, CGSC
with Mr. Gaurav Kumar,
Advs. with Ms. Seema
Singh, GP for Respondent
No. 1
Mr. Aditya Singla, Sr. SC,
CBIC with Mr. Adhishwar
Suri & Ms. Arushi
Sharma, Advs. for
Respondent No.2 &
Respondent No. 3
Mr. Rajeev Aggarwal,
ASC with Ms. Shilpa
Singh, Adv. for R4 & R5
+ W.P.(C) 17171/2022
SANTOSH KUMAR GUPTA PROP. MAHAN
POLYMERS ..... Petitioner
Through: Mr. A.K. Babbar &
Signature Not Verified Mr. Surinder Kumar,
Digitally Signed
By:HARMINDER KAUR
Signing Date:12.04.2023
15:10:37
Advs.
versus
COMMISSIONER, DELHI GOODS AND SERVICES
TAX ACT & ORS. ..... Respondents
Through: Mr. Rajeev Aggarwal,
ASC with Ms. Shilpa
Singh, Adv.
+ W.P.(C) 158/2023
NEERAJ PAPER MARKETING LTD. ..... Petitioner
Through: Mr. Shammi Kapoor, Mrs.
Kavita Jha, Mr. Vishal
Kumar, Mr. Sandeep
Gupta & Ms. Prachi Jain,
Advs.
versus
SPECIAL COMMISSIONER, DEPARTMENT OF
TRADE AND TAXES, GNCTD & ORS.
..... Respondents
Through: Mr. Rajeev Aggarwal,
ASC with Ms. Shilpa
Singh, Adv. for R1 & R2
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MR. JUSTICE AMIT MAHAJAN
ORDER
% 10.04.2023
1. A request for an adjournment is made by Mr. Rajeev Aggarwal.
2. List on 28.04.2023.
VIBHU BAKHRU, J AMIT MAHAJAN, J APRIL 10, 2023 "SS"
Signature Not Verified Digitally Signed By:HARMINDER KAUR Signing Date:12.04.2023 15:10:37