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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(2) in The Private Security Agencies Central Model Rules, 2006

(2)The licensee shall intimate the name, parentage, date of birth, permanent address, address for correspondence and the principle profession of each person forming the agency within fifteen days of receipt of the license to the Controlling Authority.